High Courts15 Sept 1981Allowed
Radha Kishan Vs Bhagwan Das Choubey
Madhya Pradesh High Court · (1988) MPJR 169
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(h)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,076 of 2,382
High Courts13 Sept 1981
Pastor J.S. Singh Vs Jyoti Singh
Madhya Pradesh High Court · (1982) JLJ 500
Divorce Act, 1869 — Section 10, 17, 3, 3(3)
High Courts12 Sept 1981Dismissed
Lt. Col. Naresh Singh Vs Union of India and Others
Madhya Pradesh High Court · (1982) JLJ 266
Army Act, 1950 — Section 18Constitution of India, 1950 — Article 14, 16, 225, 227
High Courts11 Sept 1981
Babulal Chowdhary Vs Editor and Publisher of Local Hindi Daily Nav Bharat and Others
Madhya Pradesh High Court · (1982) CriLJ 1190 : (1982) JLJ 230 : (1981) 26 MPLJ 777
Prisons Act, 1894 — Section 59
High Courts10 Sept 1981
Isa and Another Vs Kashibai and Others
Madhya Pradesh High Court · (1982) ACJ 65 : AIR 1982 MP 199
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts10 Sept 1981Allowed
Tulsibai (deceased, through L.Rs.) Vs Bherulal
Madhya Pradesh High Court · AIR 1982 MP 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4
High Courts09 Sept 1981
Nanda and Others Vs Lachhman and Others
Madhya Pradesh High Court · AIR 1982 MP 8 : (1982) 27 MPLJ 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts09 Sept 1981
Commissioner of Sales Tax Vs Gyanmal Kesharichand
Madhya Pradesh High Court · (1984) 55 STC 140
Constitution of India, 1950 — Article 348
High Courts08 Sept 1981
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) JLJ 734
Income Tax Act, 1961 — Section 35B(1), 80J
High Courts04 Sept 1981Dismissed
State of Madhya Pradesh Vs Nagar Palika, Mandsaur
Madhya Pradesh High Court · AIR 1981 MP 263 : (1983) 28 MPLJ 372
Land Acquisition Act, 1894 — Section 23, 23(1), 24, 9
High Courts03 Sept 1981
Commissioner of Income Tax Vs Anand Transport Co. Pvt. Ltd.
Madhya Pradesh High Court · (1982) 28 CTR 55 : (1983) ILR (MP) 175 : (1982) 137 ITR 300 : (1982) JLJ 754 : (1982) 10 TAXMAN 89
Income Tax Act, 1961 — Section 147
High Courts01 Sept 1981
In Re: Ananddhar Diwan
Madhya Pradesh High Court · (1982) MPLJ 453
Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Adhiniyam, 1972 — Section 2Madhya Pradesh Land Revenue Code, 1959 — Section 256(ii)Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 14
High Courts26 Aug 1981Allowed
Idol Ganeshji Maharaj and others Vs J.M. Anand and another
Madhya Pradesh High Court · (1983) JLJ 248
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 1981Dismissed
U.P. Singh Vs Board of Governors, MACT, Bhopal and Others
Madhya Pradesh High Court · AIR 1982 MP 59 : (1982) JLJ 653 : (1982) 27 MPLJ 75
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 35
High Courts25 Aug 1981
Commissioner of Income Tax Vs Jabalpur Transport Development Co.
Madhya Pradesh High Court · (1983) 143 ITR 964
Income Tax Act, 1961 — Section 184(7), 185(3), 246
High Courts21 Aug 1981Dismissed
M.P. Oil Extraction Pvt. Ltd., Raipur and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1982 MP 1 : (1982) JLJ 795 : (1983) 28 MPLJ 579
Constitution of India, 1950 — Article 14, 226, 299Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 2
High Courts21 Aug 1981Allowed
Nirmala Ramgopal Porwal Vs Secretary to The Govt. of M.P. Home Department, Bhopal and others
Madhya Pradesh High Court · (1983) MPLJ 467
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5Constitution of India, 1950 — Article 14, 21, 22(4), 22(5), 226
High Courts19 Aug 1981Allowed
M.P. Electricity Board, Jabalpur Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1982) JLJ 1
Factories Act, 1948 — Section 2(m)
High Courts18 Aug 1981
Controller of Estate Duty Vs Smt. Rani Bahu
Madhya Pradesh High Court · (1982) ILR (MP) 300 : (1983) 142 ITR 843 : (1981) 26 MPLJ 747 : (1981) MPLJ 747
Estate Duty Act, 1953 — Section 10, 39, 57Hindu Succession Act, 1956 — Section 14
High Courts18 Aug 1981
Karan Singh Vs State of M.P.
Madhya Pradesh High Court · (1982) CriLJ 2133
Criminal Procedure Code, 1973 (CrPC) — Section 433A