High Courts13 Oct 1981
Dinesh Kumar Gordhandas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 211
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,075 of 2,382
High Courts12 Oct 1981Allowed
Sitaram and Others Vs The Nagar Palika Parishad, Mandsanr and Others
Madhya Pradesh High Court · (1982) ACJ 466
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts08 Oct 1981Allowed
Bharat Breweries and Allied Industries, Gwalior and Others Vs State of M.P.
Madhya Pradesh High Court · (1982) JLJ 185 : (1982) MPLJ 39
Madhya Pradesh Excise Act, 1915 — Section 25, 62(2)(g)
High Courts01 Oct 1981Allowed
S.P. Tripathi and others Vs Union of India and others
Madhya Pradesh High Court · (1986) JLJ 12 : (1985) MPLJ 391
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Sept 1981Dismissed
Mahila Phoolvati and Others Vs Girdharilal and Others
Madhya Pradesh High Court · (1982) ACJ 378
Motor Vehicles Act, 1939 — Section 110B, 95, 95(2), 96, 96(1)
High Courts30 Sept 1981
Anand Rao Vs Inspector General of Prisons and Others
Madhya Pradesh High Court · (1982) CriLJ 925 : (1982) JLJ 238 : (1982) 27 MPLJ 73
Constitution of India, 1950 — Article 21, 226Prisons Act, 1894 — Section 45, 59
High Courts30 Sept 1981Dismissed
Uttam Singh Dugal and Co. Pvt. Ltd., New Delhi Vs Hindustan Steel Ltd., Bhilai Steel Project, Bhilai
Madhya Pradesh High Court · AIR 1982 MP 206 : (1983) ILR (MP) 269 : (1982) 27 MPLJ 598
Arbitration Act, 1940 — Section 2, 27, 30, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 29
High Courts30 Sept 1981
Vimal and Amar Talkies Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 26 CTR 451 : (1982) 138 ITR 660 : (1982) JLJ 324 : (1982) 27 MPLJ 34 : (1982) 10 TAXMAN 283
Income Tax Act, 1922 — Section 26(1)Income Tax Act, 1961 — Section 187, 187(1), 187(2), 188, 189
High Courts30 Sept 1981Dismissed
Shri Nabhi Nondan Digamber Jain Hitopdeshani Sabha, Bina, Itawa Vs Ramesh Chand
Madhya Pradesh High Court · AIR 1983 MP 10 : (1983) ILR (MP) 387 : (1983) JLJ 469
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 22Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts25 Sept 1981
Commissioner of Income Tax Vs Pradeep Shantaram Padgaonkar
Madhya Pradesh High Court · (1983) 143 ITR 785
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts23 Sept 1981Partly Allowed
Anjuman Islamia Vs Najim Ali and Others
Madhya Pradesh High Court · AIR 1982 MP 17 : (1982) JLJ 544 : (1983) 28 MPLJ 679
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 10Specific Relief Act, 1963 — Section 34
High Courts22 Sept 1981Dismissed
Surendra Kumar , Jabalpur Vs Kumari Lilawati Violet Manorama Laxmanan, Jabalpur and Others
Madhya Pradesh High Court · AIR 1982 MP 49 : (1982) JLJ 306 : (1982) 27 MPLJ 62
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(4), 2, 26
High Courts19 Sept 1981
Commissioner of Income Tax Vs Sharda Talkies
Madhya Pradesh High Court · (1984) 146 ITR 133
Income Tax Act, 1961 — Section 37(1)
High Courts19 Sept 1981Allowed
Nathulal (since deceased) through L.Rs. and Another Vs Ambaram and Another
Madhya Pradesh High Court · AIR 1982 MP 114 : (1982) JLJ 63 : (1982) 27 MPLJ 59
Limitation Act, 1908 — Article 142, 144
High Courts19 Sept 1981Dismissed
Gulabchand Kannoolal Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) MPLJ 7
Madhya Pradesh Dakaiti Prabhavit Kshetra Adhyadesh, 1981 — Section 11Penal Code, 1860 (IPC) — Section 342, 344, 364, 365, 385
High Courts18 Sept 1981Dismissed
Chameli Devi Vs New India Assu. Co. Ltd.
Madhya Pradesh High Court · (1982) ACJ 63
Motor Vehicles Act, 1939 — Section 2(20), 2(7), 2(8)
High Courts18 Sept 1981Dismissed
Chameli Devi Shivanshankar Lal Vaishya Vs New India Insurance Co. Ltd., Kanpur
Madhya Pradesh High Court · (1982) MPLJ 557
Motor Vehicles Act, 1939 — Section 2(8)
High Courts17 Sept 1981Dismissed
Kanhaiyalal Vs Virendra Kumar and Others
Madhya Pradesh High Court · AIR 1981 MP 268
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Representation of the People Act, 1951 — Section 52, 86(1)
High Courts16 Sept 1981Dismissed
Israr Ahmad Mansuri Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1982 MP 205 : (1983) ILR (MP) 31 : (1982) 27 MPLJ 695
Evidence Act, 1872 — Section 115
High Courts15 Sept 1981
Paster J.S. Singh Vs Smt. Jyotsana Singh and Another
Madhya Pradesh High Court · AIR 1982 MP 122 : (1982) ILR (MP) 389 : (1982) 27 MPLJ 389
Divorce Act, 1869 — Section 10, 13(3), 3, 3(3)