High Courts15 Dec 1981
Hasan Khan Vs Ishwardas and Another
Madhya Pradesh High Court · AIR 1982 MP 74
Stamp Act, 1899 — Section 37
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,073 of 2,382
High Courts14 Dec 1981
Addl. Commissioner of Income Tax Vs Ghai Lime Stone Co.
Madhya Pradesh High Court · (1982) 28 CTR 37 : (1983) 144 ITR 140 : (1982) 11 TAXMAN 58
Income Tax Act, 1961 — Section 68
High Courts14 Dec 1981
Commissioner of Sales Tax Vs Shamandas Narayandas
Madhya Pradesh High Court · (1984) 55 STC 199
High Courts09 Dec 1981Dismissed
Bharat Heavy Electricals Ltd., Bhopal Vs R. D. Saxena and others
Madhya Pradesh High Court · (1982) MPLJ 613
Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)
High Courts08 Dec 1981
H.H. Maharaja Martand Singh Ju Deo Vs Commissioner of Expenditure-tax
Madhya Pradesh High Court · (1982) 28 CTR 50 : (1983) 140 ITR 786 : (1982) JLJ 249 : (1983) 28 MPLJ 359
Estate Duty Act, 1953 — Section 62(1)Expenditure Tax Act, 1957 — Section 21, 21(1), 21(2), 31Income Tax Act, 1922 — Section 23, 27, 30(1), 35, 35(1)
High Courts08 Dec 1981
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) 10 TAXMAN 188
Income Tax Act, 1961 — Section 35B(1), 35B(1)(b)(iii), 80J
High Courts05 Dec 1981
Sudha Khemka Vs Commissioner of Income Tax Madhya Pradesh, Bhopal
Madhya Pradesh High Court · (1984) JLJ 644
Income Tax Act, 1961 — Section 256(1)
High Courts04 Dec 1981
Sukhdayal Pahwa Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 206 : (1983) 13 TAXMAN 294
Income Tax Act, 1961 — Section 148, 149, 149(1), 149(2), 150
High Courts04 Dec 1981
Rajmal Vs State Transport Appellate Tribunal and Others
Madhya Pradesh High Court · AIR 1982 MP 69 : (1983) 28 MPLJ 174
Motor Vehicles Act, 1939 — Section 47(3), 57, 57(8)
High Courts03 Dec 1981
Commissioner of Income Tax Vs Prem Syndicate
Madhya Pradesh High Court · (1982) 31 CTR 301 : (1983) 141 ITR 290
Income Tax Act, 1961 — Section 263, 263(1)
High Courts03 Dec 1981
Commissioner of Wealth-tax Vs Smt. Gulab Bai Mittal
Madhya Pradesh High Court · (1982) 31 CTR 295 : (1983) 141 ITR 755
Wealth Tax Act, 1957 — Section 18(1), 18B, 23
High Courts01 Dec 1981Dismissed
Devilal Vs Kinkar Narmadaprasad and Others
Madhya Pradesh High Court · AIR 1982 MP 45
Representation of the People Act, 1951 — Section 79, 82, 86
High Courts30 Nov 1981Partly Allowed
Prakash Chandra and Others Vs Jogendra Singh
Madhya Pradesh High Court · AIR 1983 MP 70
Motor Vehicles Act, 1939 — Section 110B
High Courts30 Nov 1981
Smt. Renu Vaid Vs Ravi Vaid
Madhya Pradesh High Court · AIR 1982 MP 81 : (1982) JLJ 227 : (1982) 27 MPLJ 126
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts30 Nov 1981
Bharat Bhushan Bharoava Vs Chandra Mohan and Sant Prasad Tandon
Madhya Pradesh High Court · (1982) JLJ 135 : (1982) MPLJ 239
Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1981Allowed
Laximarain Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 37
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42
High Courts24 Nov 1981Allowed
Ram Singh Vs Bherulal
Madhya Pradesh High Court · AIR 1982 MP 95 : (1982) 27 MPLJ 42
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts23 Nov 1981
Jagdish Agarwal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1982) 31 CTR 280 : (1983) 143 ITR 941
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18(2A)
High Courts21 Nov 1981
Commissioner of Sales Tax Vs Chhogmal Shankarlal
Madhya Pradesh High Court · (1983) 52 STC 42
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1), 27(2), 43(1)
High Courts21 Nov 1981
Commissioner of Income Tax Vs M.P. Bidi Leaves and Company
Madhya Pradesh High Court · (1983) 144 ITR 487
Income Tax Act, 1961 — Section 256