COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,072 of 2,382

High Courts16 Jan 1982

Commissioner of Income Tax Vs Parmanand Bhai Patel and Smt. Jyotsnadevi Patel (Legal heirs and Executors of the estate of late Smt. Ujjam Bai Patel)

Madhya Pradesh High Court · (1982) 27 CTR 337 : (1983) 144 ITR 871 : (1982) 10 TAXMAN 307

Income Tax Act, 1961 — Section 154, 211, 214

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High Courts15 Jan 1982Allowed

State Vs V.L. Jain and Others

Madhya Pradesh High Court · AIR 1982 MP 97 : (1982) 27 MPLJ 320

Criminal Procedure Code, 1973 (CrPC) — Section 201Mines Act, 1952 — Section 72C, 79

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High Courts13 Jan 1982Allowed

State Vs V.L. (sic)ain and Others

Madhya Pradesh High Court · (1982) JLJ 156

Criminal Procedure Code, 1973 (CrPC) — Section 10, 164, 190, 190(1)(a), 201Factories Act, 1948 — Section 106Mines Act, 1952 — Section 22, 24, 7, 72C, 72C(1)

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High Courts13 Jan 1982

Bhagwandas Jagdishprasad and Co. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 28 CTR 33 : (1983) 144 ITR 845

Income Tax Act, 1961 — Section 256(1)

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High Courts13 Jan 1982

Commissioner of Income Tax Vs Khairagarh Timber Traders

Madhya Pradesh High Court · (1982) ILR (MP) 1002 : (1982) 137 ITR 346 : (1982) JLJ 770

Income Tax Act, 1961 — Section 184, 2(13), 28

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High Courts13 Jan 1982Dismissed

Gordhandas Mohandas Kukreja Vs State of M. P. and others

Madhya Pradesh High Court · (1983) JLJ 615 : (1983) MPLJ 394

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3

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High Courts12 Jan 1982

Commissioner of Sales Tax Vs Prahalad Das Ramdas

Madhya Pradesh High Court · (1983) 52 STC 224

Central Sales Tax Act, 1956 — Section 6

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High Courts12 Jan 1982Dismissed

Madanlal Vs Champalal and Others

Madhya Pradesh High Court · AIR 1982 MP 108

Constitution of India, 1950 — Article 225Representation of the People Act, 1951 — Section 81, 87States Reorganisation Act, 1956 — Section 51

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High Courts12 Jan 1982Allowed

Sunderbai Jain Vs Moolchand Agarwal

Madhya Pradesh High Court · (1985) JLJ 447 : (1986) MPLJ 599

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 12(1)(h)

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High Courts10 Jan 1982Dismissed

Shri Synthetics Ltd, Ujjain Vs Union of India and Others

Madhya Pradesh High Court · (1982) JLJ 279

Constitution of India, 1950 — Article 141, 226

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High Courts05 Jan 1982

Vikram Tamaskar and Others Vs Steel Authority of India Ltd. and Others

Madhya Pradesh High Court · (1982) JLJ 349 : (1982) 2 LLJ 84 : (1982) 27 MPLJ 139

COMPANIES ACT, 1956 — Section 14Constitution of India, 1950 — Article 226

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High Courts05 Jan 1982

Additional Commissioner of Income Tax Vs Ramchand Daryanomal

Madhya Pradesh High Court · (1982) ILR (MP) 831 : (1982) 138 ITR 666 : (1982) JLJ 760 : (1983) 28 MPLJ 300

Income Tax Act, 1961 — Section 41(2)

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High Courts17 Dec 1981Dismissed

India Assurance Co. Ltd., Bombay Vs Fatmabai and others

Madhya Pradesh High Court · (1982) MPLJ 356

Workmens Compensation Act, 1923 — Section 22, 30

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High Courts17 Dec 1981Dismissed

New India Assurance Co. Ltd. Vs Fatmabai and Others

Madhya Pradesh High Court · (1982) ACJ 451

Factories Act, 1948 — Section 2Motor Vehicles Act, 1988 — Section 94, 95Railways Act, 1890 — Section 3

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High Courts17 Dec 1981Dismissed

Makharia Bros. and Another Vs Madhya Pradesh Electricity Board, Jabalpur and Others

Madhya Pradesh High Court · (1982) JLJ 104

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Sales of Goods Act, 1930 — Section 11, 12

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High Courts17 Dec 1981Dismissed

Manoharlal Madanlal Mangal Vs General Insurance Corporation of India

Madhya Pradesh High Court · (1982) JLJ 604 : (1982) MPLJ 215

Constitution of India, 1950 — Article 226

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High Courts17 Dec 1981

MUNNALAL MOTILAL Vs COMMISSIONER OF INCOME TAX.

Madhya Pradesh High Court · (1982) 28 CTR 44

Income Tax Act, 1961 — Section 256(2)

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High Courts16 Dec 1981

Ramratan Vs Controller of Estate Duty

Madhya Pradesh High Court · (1982) ILR (MP) 1008 : (1983) 142 ITR 863 : (1982) JLJ 167 : (1982) 27 MPLJ 122

Estate Duty Act, 1953 — Section 39(1), 5, 6, 7

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High Courts16 Dec 1981Dismissed

Dena Bank Vs The Madhya Pradesh National Textiles Corporation Ltd.

Madhya Pradesh High Court · AIR 1982 MP 85 : (1982) JLJ 633 : (1982) 27 MPLJ 402

Negotiable Instruments Act, 1881 (NI) — Section 50

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High Courts15 Dec 1981

Mrs. Banoo E. Cowasji Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 138 ITR 686

Income Tax Act, 1961 — Section 256(1)

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