High Courts02 May 1981Dismissed
Girja Devi and Anothers Vs Indranath Saxena and Others
Madhya Pradesh High Court · (1982) JLJ 51
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 9 Rule 13
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,078 of 2,382
High Courts02 May 1981Allowed
Sachhidanand Garg Vs Govindlalji Maharaj
Madhya Pradesh High Court · (1982) MPLJ 129
Transfer of Property Act, 1882 — Section 106
High Courts02 May 1981Allowed
Sachchindanand Garg Vs Govindlalji Maharaj, Nathdwara
Madhya Pradesh High Court · (1986) MPLJ 530
Transfer of Property Act, 1882 — Section 106
High Courts30 Apr 1981Dismissed
Ibrahimbhai Vs Sajjad Hussain
Madhya Pradesh High Court · (1982) MPLJ 529
Madhya Pradesh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976 — Section 20(b)
High Courts29 Apr 1981Dismissed
Indore Malwa United Mills Ltd. Vs Employees' State Insurance Corp.
Madhya Pradesh High Court · (1982) ACJ 172 : (1981) JLJ 784
Employees State Insurance (Amendment) Act, 1966 — Section 43Employees State Insurance Act, 1948 — Section 66, 75(2), 75(3)General Clauses Act, 1897 — Section 6, 6
High Courts28 Apr 1981
Khemraj Jugraj Vs The State of M.P.
Madhya Pradesh High Court · (1981) CriLJ 1479 : (1981) JLJ 760 : (1981) 26 MPLJ 638 : (1981) MPLJ 638
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 452Essential Commodities Act, 1955 — Section 3, 6A, 6B, 6C, 6E
High Courts27 Apr 1981
Ganga Cut Piece Centre Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 137 ITR 274
Income Tax Act, 1961 — Section 185(1)
High Courts27 Apr 1981
Ganga Cut-piece Centre Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 9 TAXMAN 259
Income Tax Act, 1961 — Section 185(1), 186, 256(1)
High Courts27 Apr 1981Allowed
Virendra Singh Bhandari and Others Vs Nandlal Bhandari and Sons Ltd.
Madhya Pradesh High Court · (1981) 04 MP CK 0012
Companies Act, 1956 — Section 433, 434(1)Partnership Act, 1932 — Section 44State Financial Corporations Act, 1951 — Section 31
High Courts24 Apr 1981Allowed
Pahilajrai Vs Arun Kumar
Madhya Pradesh High Court · (1982) MPLJ 645
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)
High Courts23 Apr 1981
Gwalior Rayon Silk Mfg. (Wvg.) Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 318
Companies (Profits) Surtax Act, 1964 — Section 5(1), 5(2), 6, 8
High Courts23 Apr 1981
Mahendra Kumar Bhailal Patel Vs Omprakash and 2 others
Madhya Pradesh High Court · (1981) MPLJ 557
Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 3
High Courts22 Apr 1981
Commissioner of Sales Tax Vs Synthetics Limited
Madhya Pradesh High Court · (1982) 49 STC 22
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts22 Apr 1981
Kalekhan Mohammed Hanif Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 163 ITR 769
Income Tax Act, 1961 — Section 37Madhya Pradesh Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 — Rule 29, 29(2)
High Courts21 Apr 1981Dismissed
Bhanwarlal Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1981 MP 220 : (1981) JLJ 612 : (1981) 26 MPLJ 485 : (1981) MPLJ 35
Constitution of India, 1950 — Article 226, 265Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 17, 19, 21
High Courts18 Apr 1981Allowed
Dhanbhagvati and Another Vs Mandsaur Electric Supply Co. Ltd., Mandsaur
Madhya Pradesh High Court · AIR 1981 MP 259 : (1982) JLJ 578
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 9Contract Act, 1872 — Section 45Madhya Pradesh Land Revenue Code, 1959 — Section 185(1)
High Courts16 Apr 1981Dismissed
Employees' State Insurance Corporation, Indore Vs Baboolal and another
Madhya Pradesh High Court · (1983) MPLJ 277
Employees State Insurance Act, 1948 — Section 82
High Courts13 Apr 1981Dismissed
Madhya Pradesh Ration Vikreta Sangh, Jabalpur and Others Vs State of Madhya Pradesh, Bhopal and Another
Madhya Pradesh High Court · AIR 1981 MP 203 : (1981) JLJ 564 : (1981) 26 MPLJ 528
Constitution of India, 1950 — Article 14, 162, 19(1), 226, 39Essential Commodities Act, 1955 — Section 3, 3(1), 3(6), 5General Clauses Act, 1897 — Section 21, 27
High Courts10 Apr 1981Dismissed
Harlal Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 73
Madhya Pradesh General Sales Tax Act, 1958 — Section 39
High Courts10 Apr 1981Dismissed
Employees' State Insurance Corporation Vs Baboolal and Another
Madhya Pradesh High Court · (1982) ACJ 240 : (1983) JLJ 47
Employees State Insurance Act, 1948 — Section 2, 2(8), 3, 3(1), 82Limitation Act, 1908 — Section 12, 5