High Courts09 Mar 1984
Commissioner of Gift-tax Vs Gopiji Laxmichand
Madhya Pradesh High Court · (1985) 153 ITR 416 : (1985) 22 TAXMAN 149
Gift Tax Act, 1958 — Section 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,046 of 2,382
High Courts07 Mar 1984Allowed
Bhanwarlal Bapulal Vs Fate Singh Pannalal
Madhya Pradesh High Court · (1984) JLJ 505 : (1984) MPLJ 276
Penal Code, 1860 (IPC) — Section 120B
High Courts03 Mar 1984
COMMISSIONER OF INCOME TAX Vs DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST.
Madhya Pradesh High Court · (1985) 44 CTR 309
Income Tax Act, 1961 — Section 256(2)
High Courts02 Mar 1984
Pratap Singh Vs Firm Devchand Kishanlal and Others
Madhya Pradesh High Court · AIR 1984 MP 141 : (1984) JLJ 501
Madhya Pradesh Money Lenders Act, 1934 — Section 2, 3(1), 6, 7
High Courts02 Mar 1984Allowed
Gulshan (Smt., Dr.) Vs Sahdevi Pal (Smt.) and Another
Madhya Pradesh High Court · (1985) JLJ 527
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts01 Mar 1984Dismissed
Smt. Chudawat Bai Vs Collector, Distt. Ujjain and Others
Madhya Pradesh High Court · AIR 1984 MP 117 : (1984) JLJ 468
Constitution of India, 1950 — Article 226, 227Madhya Bharat Abolition of Jagirs Act, 1951 — Section 21Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 54
High Courts01 Mar 1984
J.A. Trivedi and Brothers Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) JLJ 288 : (1984) MPLJ 426
Coal Mines (Nationalisation) Act, 1973 — Section 17, 26(5)
High Courts01 Mar 1984
Surendra Mirani and Bros. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 41 CTR 119 : (1984) ILR (MP) 469 : (1986) 160 ITR 800 : (1984) JLJ 399 : (1984) 19 TAXMAN 14
Income Tax Act, 1961 — Section 212(3), 273
High Courts28 Feb 1984Dismissed
Sahastra Pal Singh and Others Vs Vyavasayik Pathyakram Pravesh Pareeksha Mandal, Bhopal and Another
Madhya Pradesh High Court · AIR 1984 MP 98 : (1984) ILR (MP) 246 : (1984) JLJ 330
Constitution of India, 1950 — Article 14, 154, 162Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 27(1), 37(1), 38Madhya Pradesh Vyavasayik Pathyakram Pravesh Pareeksha Mandal Rules — Rule 1, 10, 8
High Courts27 Feb 1984Dismissed
State of Madhya Pradesh and Others Vs Martand Singh Joodeo
Madhya Pradesh High Court · AIR 1984 MP 92 : (1984) JLJ 329
Stamp Act, 1899 — Section 57
High Courts20 Feb 1984
Gorelal Gupta and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1984) CriLJ 975 : (1984) ILR (MP) 305 : (1984) JLJ 359
Constitution of India, 1950 — Article 14, 19, 20, 226Income Tax Act, 1961 — Section 13
High Courts16 Feb 1984Allowed
Vishwanath Verma and another Vs Jabalpur Municipal Corporation and others
Madhya Pradesh High Court · (1984) ILR (MP) 320 : (1984) JLJ 304 : (1984) MPLJ 350
Life Insurance Corporation Act, 1956 — Section 2(ii), 30, 44, 44(f)
High Courts15 Feb 1984Allowed
Jethalal Nemichand and Sons Vs State of M.P. and another
Madhya Pradesh High Court · (1984) JLJ 449 : (1984) MPLJ 223
Essential Commodities Act, 1955 — Section 3, 7Madhya Pradesh Essential Commodities (Exhibition of Prices and Price Control) Order, 1977 — Clause 6(1)
High Courts14 Feb 1984
Nav Nirman Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 703 : (1984) 19 TAXMAN 547
Income Tax Act, 1961 — Section 271(1)
High Courts13 Feb 1984
Sagar Automotives P. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 56 CompCas 141 : (1984) 148 ITR 422
Companies Act, 1956 — Section 28, 28(2)Income Tax Act, 1961 — Section 263
High Courts09 Feb 1984Allowed
Bhaiya Industries, Indore and another Vs Rashmikant R. Shah and another
Madhya Pradesh High Court · (1984) JLJ 436 : (1984) MPLJ 185
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7APenal Code, 1860 (IPC) — Section 193, 196, 228
High Courts02 Feb 1984Allowed
V.B. Gadkari Vs The Sales Tax Officer and Another
Madhya Pradesh High Court · (1985) 59 STC 362
Constitution of India, 1950 — Article 226
High Courts02 Feb 1984
Bhilai Motors Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 41 CTR 125 : (1984) ILR (MP) 348 : (1984) JLJ 336
Income Tax Act, 1961 — Section 256(1), 40A(3)
High Courts31 Jan 1984Dismissed
Vitthalrao Mahale Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1984 MP 70 : (1984) ILR (MP) 210
Evidence Act, 1872 — Section 115
High Courts31 Jan 1984
Vineet Talkies Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 41 CTR 130 : (1984) ILR (MP) 233 : (1984) 148 ITR 66 : (1984) JLJ 233
Income Tax Act, 1961 — Section 212(3A), 217(1A), 246