High Courts18 Apr 1984
Geetabai and Others Vs Hussain Khan and Others
Madhya Pradesh High Court · (1984) 2 ACC 5 : (1985) ACJ 44
Motor Vehicles Act, 1988 — Section 110, 110A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,045 of 2,382
High Courts11 Apr 1984
Commissioner of Income Tax Vs Abhoji Rao Phalke
Madhya Pradesh High Court · (1984) 42 CTR 78 : (1985) 156 ITR 604 : (1984) JLJ 497 : (1985) 22 TAXMAN 247
Income Tax Act, 1961 — Section 147, 148, 256(2), 54
High Courts11 Apr 1984
Commissioner of Income Tax Vs S.C. Angre
Madhya Pradesh High Court · (1985) 47 CTR 317 : (1986) 157 ITR 261 : (1984) JLJ 483 : (1987) 33 TAXMAN 84
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 8(2)
High Courts09 Apr 1984
Balerian Minj Vs The State of M.P.
Madhya Pradesh High Court · (1985) CriLJ 1394
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302
High Courts07 Apr 1984
Universal Chemicals and Industries Pvt. Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1986) 62 STC 197
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(j)
High Courts07 Apr 1984
Dr. Smt. Patience Willams Vs Ashok
Madhya Pradesh High Court · AIR 1985 MP 223
Divorce Act, 1869 — Section 10, 14
High Courts07 Apr 1984Dismissed
Atar Singh Phool Singh Vs State of M.P. and others
Madhya Pradesh High Court · (1984) JLJ 604 : (1984) MPLJ 470
Madhya Pradesh Panchayat Act, 1981 — Section 117
High Courts07 Apr 1984
Rukmani Devi and Others Vs Basantilal and Others
Madhya Pradesh High Court · (1984) 2 ACC 71 : (1984) ACJ 548
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Apr 1984Allowed
Noor Mohammad Vs Murlidhar
Madhya Pradesh High Court · AIR 1985 MP 260
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts31 Mar 1984Dismissed
Mohammad Shabbir Vs Commissioner Income Tax, Madhya Pradesh
Madhya Pradesh High Court · (1984) JLJ 236
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts31 Mar 1984Allowed
Birambai Krishak and another Vs Bhojraj and others
Madhya Pradesh High Court · (1986) MPLJ 551
Constitution of India, 1950 — Article 43
High Courts30 Mar 1984Dismissed
S.S. Bhatia and Company Vs State of M.P. and others
Madhya Pradesh High Court · (1984) JLJ 374 : (1984) MPLJ 353
Madhya Pradesh Excise Act, 1915 — Section 62(f)
High Courts29 Mar 1984Dismissed
Straw Products Ltd. Vs Assistant Collector of Central Excise and Others
Madhya Pradesh High Court · (1985) 6 ECC 35 : (1984) 17 ELT 224 : (1984) ILR (MP) 387 : (1984) JLJ 370
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 3Constitution of India, 1950 — Article 226
High Courts28 Mar 1984
Karamchand and Another Vs The State of M.P.
Madhya Pradesh High Court · (1985) CriLJ 1561 : (1985) JLJ 768 : (1985) 30 MPLJ 471
Criminal Procedure Code, 1973 (CrPC) — Section 167, 262, 263, 264, 265Essential Commodities Act, 1955 — Section 12, 12A, 3, 7, 8
High Courts27 Mar 1984Allowed
Nathulal Goverdhan Vs Regional Provident Fund Commissioner, M.P., Indore and another
Madhya Pradesh High Court · (1984) JLJ 658 : (1984) MPLJ 340
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(h)
High Courts26 Mar 1984
Mahavir Industrial Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 149 ITR 539 : (1985) 21 TAXMAN 35
Income Tax Act, 1961 — Section 185
High Courts25 Mar 1984
COMMISSIONER OF INCOME TAX Vs SIR SARUPCHAND HUKUMCHAND PVT. LTD.
Madhya Pradesh High Court · (1984) 42 CTR 80 : (1984) 19 TAXMAN 484
Income Tax Act, 1961 — Section 256(1)
High Courts22 Mar 1984Allowed
Rameshchandra and Another Vs Gurubachan Singh and Others
Madhya Pradesh High Court · (1984) ACJ 444
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Mar 1984Dismissed
Rampal Gupta Vs The Chief Justice of High Court of M.P. and others
Madhya Pradesh High Court · (1984) JLJ 586 : (1984) MPLJ 543
Constitution of India, 1950 — Article 226, 311General Conditions of Service Rules, 1961 — Rule 3(c)
High Courts18 Mar 1984
J.A. Trivedi Brothers Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) ILR (MP) 409 : (1984) 148 ITR 659
Income Tax Act, 1961 — Section 32(1), 41(2)