High Courts29 Jun 1984
General Manager, National Insurance Co. Ltd. Vs Jabunbi and Others
Madhya Pradesh High Court · (1984) 2 ACC 217
Employees Compensation Act, 1923 — Section 14
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,044 of 2,382
High Courts29 Jun 1984
National Insurance Co. Ltd. Vs Jabunbi and Others
Madhya Pradesh High Court · (1984) ACJ 741 : (1985) 1 LLJ 102
Employees Compensation Act, 1923 — Section 14
High Courts28 Jun 1984
Smt. Shivsinha and Another Vs Dashrath and Others
Madhya Pradesh High Court · (1984) 2 ACC 258
Motor Vehicles Act, 1939 — Section 110D
High Courts26 Jun 1984
Andrias Soni Vs Mr. Joyce Prasad Soni
Madhya Pradesh High Court · AIR 1986 MP 180
Divorce Act, 1869 — Section 20
High Courts26 Jun 1984
Juel Topo Vs Smt. Nirmala Noorgadi
Madhya Pradesh High Court · AIR 1986 MP 25
Divorce Act, 1869 — Section 10, 17
High Courts26 Jun 1984
Andrias Soni, P.S. Gothalwal Vs Joyee Prasad Soni
Madhya Pradesh High Court · (1986) JLJ 738
Divorce Act, 1869 — Section 19(4), 20
High Courts25 Jun 1984
Haji Abdul Gaffar Vs Income Tax Officer, "E"-Ward and Others
Madhya Pradesh High Court · (1984) 42 CTR 319 : (1985) 154 ITR 1 : (1985) 22 TAXMAN 217
Income Tax Act, 1961 — Section 147, 148
High Courts22 Jun 1984
Commissioner of Sales Tax Vs Rita Sales Corporation
Madhya Pradesh High Court · (1985) 30 MPLJ 109 : (1985) MPLJ 109 : (1986) 61 STC 240
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(o)
High Courts22 Jun 1984Allowed
Smt. Umraji Vs R.C. Bajpai
Madhya Pradesh High Court · (1986) ACJ 399 : AIR 1985 MP 267 : (1984) ILR (MP) 721 : (1985) JLJ 540 : (1985) 30 MPLJ 638 : (1985) MPLJ 638
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 110, 110A
High Courts21 Jun 1984
Shri Vishnu Kumar Soni Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 46 CTR 280 : (1985) 155 ITR 34 : (1985) 23 TAXMAN 68
Income Tax Act, 1922 — Section 10(1)
High Courts19 Jun 1984
ANIL KUMAR TODY Vs COMMISSIONER OF WEALTH TAX.
Madhya Pradesh High Court · (1985) 44 CTR 85 : (1984) 19 TAXMAN 158
Wealth Tax Act, 1957 — Section 18(1)(c), 27(1)
High Courts17 May 1984Allowed
Mahendra Pratap Singh Vs State of M.P. and others
Madhya Pradesh High Court · (1985) JLJ 688 : (1985) MPLJ 385
Constitution of India, 1950 — Article 226, 309, 311Government of India Act, 1935 — Section 241Police Act, 1861 — Section 7
High Courts05 May 1984Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1985) ACJ 739
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 73Sales of Goods Act, 1930 — Section 61
High Courts05 May 1984
Anil Trivedi Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (1984) 2 ACC 131
Constitution of India, 1950 — Article 226
High Courts26 Apr 1984Allowed
Punjab National Bank, Betul Vs Deviram and Others
Madhya Pradesh High Court · AIR 1985 MP 87 : (1984) ILR (MP) 266 : (1984) JLJ 742
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115Madhya Pradesh Public Moneys (Recovery of Dues) Act, 1981 — Section 5
High Courts23 Apr 1984Dismissed
Chandmal Gendalal Agrawal and others Vs State of M.P. and others
Madhya Pradesh High Court · (1984) JLJ 668 : (1984) MPLJ 563
Land Acquisition Act, 1894 — Section 17(1), 4(1), 6
High Courts20 Apr 1984Dismissed
Factory Manager, Central India Machinery Mfg. Company Ltd., Gwalior and another Vs Naresh Chandra Saxena and others
Madhya Pradesh High Court · (1984) JLJ 472 : (1984) MPLJ 402
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61
High Courts18 Apr 1984
Shyamabai and Others Vs P.C. Das and Others
Madhya Pradesh High Court · (1984) 2 ACC 239
High Courts18 Apr 1984Allowed
Geetabai and Others Vs Hussainkhan and Others
Madhya Pradesh High Court · (1986) 59 CompCas 739
Motor Vehicles Act, 1939 — Section 110D
High Courts18 Apr 1984Allowed
Raghonandan Pd. Sharma Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1985) ILR (MP) 671 : (1984) JLJ 582 : (1984) MPLJ 422