High Courts23 Jan 1985
Radhamani Dhakad Vs Sonu Balram
Madhya Pradesh High Court · (1986) JLJ 413 : (1986) MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,035 of 2,382
High Courts23 Jan 1985
Ashok Kumar Bais Vs Meera and Others
Madhya Pradesh High Court · (1985) 1 ACC 511
High Courts23 Jan 1985
Smt. Radhamani Vs Sonu
Madhya Pradesh High Court · (1986) CriLJ 1129 : (1985) ILR (MP) 443 : (1986) MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jan 1985
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1985) 46 CTR 291 : (1985) 156 ITR 650 : (1985) 23 TAXMAN 502
Income Tax Act, 1922 — Section 60AIncome Tax Act, 1961 — Section 10, 10(19A)
High Courts23 Jan 1985
Nanalal Odhavji and Co. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1985) 59 STC 100
Madhya Pradesh General Sales Tax Act, 1958 — Entry 5, 2(e)
High Courts23 Jan 1985Dismissed
Mahendra Kumar Jain Vs Dharamchand Jain
Madhya Pradesh High Court · (1986) JLJ 145 : (1986) MPLJ 80
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E
High Courts23 Jan 1985
Ayodhya Prasad Parmeshwaridas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 48 CTR 145 : (1985) 156 ITR 554 : (1985) 23 TAXMAN 445
Income Tax Act, 1961 — Section 187, 187(2)Taxation Laws (Amendment) Act, 1984 — Section 184(7), 33
High Courts23 Jan 1985
COMMISSIONER OF INCOME TAX Vs ROOPCHAND MANNALAL.
Madhya Pradesh High Court · (1985) 47 CTR 320 : (1987) 30 TAXMAN 610
Income Tax Act, 1961 — Section 171
High Courts22 Jan 1985Dismissed
Premnarayan Gupta Vs Dr. Omprakash Gupta
Madhya Pradesh High Court · (1986) MPLJ 449
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(3)
High Courts21 Jan 1985
Commissioner of Sales Tax Vs Sajjan Mills Ltd.
Madhya Pradesh High Court · (1985) 59 STC 116
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(bb)
High Courts21 Jan 1985Dismissed
Vasant Kumar Jaiswal Vs State of M.P.
Madhya Pradesh High Court · (1986) JLJ 418 : (1985) MPLJ 778
Constitution of India, 1950 — Article 226Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12(c)
High Courts18 Jan 1985Allowed
Brijmohan Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 1985 MP 215
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 3, 3(1), 3(2)
High Courts18 Jan 1985Dismissed
Hiralal Sarman Prasad and others Vs Amarnath Batra and others
Madhya Pradesh High Court · (1985) JLJ 524 : (1986) MPLJ 149
Limitation Act, 1963 — Section 5
High Courts16 Jan 1985
Daya Bhai Patel and Co. and Another Vs Sunderbai and Others
Madhya Pradesh High Court · (1985) 1 ACC 486
Motor Vehicles Act, 1988 — Section 110A
High Courts16 Jan 1985Partly Allowed
Dayabhai Patel and Co., Barwani and Others Vs Smt. Sunderbai and Others
Madhya Pradesh High Court · AIR 1987 MP 45 : (1987) JLJ 316
Motor Vehicles Act, 1939 — Section 110CC, 95
High Courts11 Jan 1985Allowed
J.C. Mills Ltd., Gwalior Vs Municipal Corporation, Gwalior and another
Madhya Pradesh High Court · (1986) ILR (MP) 585 : (1985) JLJ 667 : (1985) MPLJ 380
Madhya Pradesh Municipal Corporation Act, 1956 — Section 146
High Courts11 Jan 1985Allowed
Tulsiram and Another Vs Gurbir Singh and Others
Madhya Pradesh High Court · (1985) 01 MP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2(1), Order 19 Rule 3(1), Order 22 Rule 4, Order 22 Rule 9Motor Vehicles Act, 1939 — Section 110A, 110A(3), 110D
High Courts11 Jan 1985Allowed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Regional Provident Fund Commissioner
Madhya Pradesh High Court · (1987) ILR (MP) 347 : (1985) JLJ 546 : (1989) MPLJ 51
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17, 6, 6A
High Courts10 Jan 1985Allowed
Auto Pins (India) (Regd.) and Another Vs Sales Tax Officer and Another
Madhya Pradesh High Court · (1986) 61 STC 287
Constitution of India, 1950 — Article 226
High Courts10 Jan 1985Dismissed
Jagman Singh Vs Hem Singh and Others
Madhya Pradesh High Court · AIR 1986 MP 112 : (1985) JLJ 319
Civil Procedure Code, 1908 (CPC) — Section 115