COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,034 of 2,382

High Courts06 Feb 1985Dismissed

Murlidhar Shankarlalji Rathi Vs State of M.P. and others

Madhya Pradesh High Court · (1985) ILR (MP) 346 : (1985) JLJ 328 : (1985) MPLJ 246

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 4, 5

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High Courts04 Feb 1985Dismissed

Narayan Singh Nirala Vs Mahendra Singh and Others

Madhya Pradesh High Court · (1985) 02 MP CK 0032

Motor Vehicles Act, 1988 — Section 95, 95(1), 95(2)

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High Courts04 Feb 1985Dismissed

Balwant Singh Vs General Manager, South Eastern Railway

Madhya Pradesh High Court · (1987) ACJ 697

Workmens Compensation Act, 1923 — Section 30

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High Courts01 Feb 1985Dismissed

Shajuddin and Others Vs Nagar Palika Parishad and Another

Madhya Pradesh High Court · AIR 1985 MP 252 : (1985) JLJ 486 : (1987) 32 MPLJ 470

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Madhya Pradesh Municipalities Act, 1961 — Section 110

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High Courts31 Jan 1985Allowed

Jagdish Prasad Soni and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1985 MP 192 : (1985) ILR (MP) 139 : (1985) JLJ 314 : (1985) 30 MPLJ 255

Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 6Madhya Pradesh Municipal Corporation Act, 1956 — Section 132(2), 133Northern India Ferries Act, 1878 — Section 4, 8

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High Courts31 Jan 1985Allowed

Asian Paints (India) Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (1986) 62 STC 260

Constitution of India, 1950 — Article 226, 227

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High Courts30 Jan 1985Allowed

Bharat Aluminium Company Ltd., Korba Vs Hukum Chand Stone and Lime Co., Katni

Madhya Pradesh High Court · (1985) JLJ 334 : (1985) MPLJ 179

Arbitration Act, 1940 — Section 17, 33, 39(1)

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High Courts30 Jan 1985

Smt. Dayabai Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1985) 48 CTR 143 : (1985) 154 ITR 248 : (1985) 23 TAXMAN 377

Income Tax Act, 1961 — Section 256(2)

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High Courts30 Jan 1985

Lokendra Singh Rathore Vs Wealth-tax Officer and Another

Madhya Pradesh High Court · (1986) 51 CTR 60 : (1985) 155 ITR 629 : (1986) 27 TAXMAN 515

Wealth Tax Act, 1957 — Section 17, 17(1), 5(1)

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High Courts29 Jan 1985

Commissioner of Income Tax Vs Bharatchandra Banjdeo

Madhya Pradesh High Court · (1985) 48 CTR 382 : (1985) ILR (MP) 375 : (1985) 154 ITR 236 : (1985) JLJ 324 : (1986) 27 TAXMAN 456

Income Tax Act, 1961 — Section 10(19A)

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High Courts29 Jan 1985

Commissioner of Income Tax Vs Mahendra Kumar Sethiya

Madhya Pradesh High Court · (1987) 64 CTR 189

Income Tax Act, 1961 — Section 256(2)

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High Courts28 Jan 1985

The New India Assurance Co. Ltd. Vs Ragdibai and Others

Madhya Pradesh High Court · (1985) 2 ACC 136

Employees Compensation Act, 1923 — Section 14

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High Courts28 Jan 1985Dismissed

Asif Ali Vs Rahandomal

Madhya Pradesh High Court · AIR 1986 MP 143 : (1985) ILR (MP) 427 : (1987) 32 MPLJ 70 : (1987) MPLJ 70

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts28 Jan 1985Dismissed

New India Assurance Co. Ltd. Vs Bagdibai and Others

Madhya Pradesh High Court · (1986) 60 CompCas 930 : (1985) 51 FLR 121 : (1985) 30 MPLJ 114 : (1985) MPLJ 114

Motor Vehicles Act, 1939 — Section 55, 96Workmens Compensation Act, 1923 — Section 14, 95, 95(1), 96, 96(1)

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High Courts28 Jan 1985Allowed

Hemchand Vs Premchand

Madhya Pradesh High Court · AIR 1986 MP 208 : (1985) ILR (MP) 436 : (1986) 31 MPLJ 97

Limitation Act, 1908 — Article 183

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High Courts28 Jan 1985Allowed

Vinod Kumar Vs Santi Devi and Others

Madhya Pradesh High Court · AIR 1986 MP 19 : (1985) JLJ 559 : (1986) 31 MPLJ 684 : (1986) MPLJ 684

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12

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High Courts28 Jan 1985Allowed

Rajendra Shukla Vs A.B. Qureshi and Others

Madhya Pradesh High Court · AIR 1986 MP 29 : (1985) ILR (MP) 202 : (1985) JLJ 372 : (1985) JLJ 370 : (1985) 30 MPLJ 140 : (1985) MPLJ 140

Madhya Pradesh Co-operative Societies Act, 1960 — Section 64(2)

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High Courts28 Jan 1985Allowed

Hemchand Vs Premchand and Another

Madhya Pradesh High Court · (1986) JLJ 171

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 183

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High Courts25 Jan 1985Allowed

Kilpest Private Ltd. Vs Shekhar Mehra

Madhya Pradesh High Court · (1987) 62 CompCas 717 : (1985) JLJ 382 : (1985) 30 MPLJ 160 : (1985) MPLJ 160

Companies Act, 1956 — Section 397, 398, 399(3), 433Limitation Act, 1963 — Article 137

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High Courts24 Jan 1985Dismissed

State of M.P. Vs Badar Mohammad

Madhya Pradesh High Court · (1985) JLJ 479

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 12(1), 5

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