High Courts14 Mar 1985Allowed
Smt. Sushila Bai Vs Prem Narayan Rai
Madhya Pradesh High Court · AIR 1986 MP 225 : (1986) 31 MPLJ 114 : (1986) MPLJ 114
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,032 of 2,382
High Courts12 Mar 1985Dismissed
Balkishan and Others Vs Nagarpalika, Morena and Another
Madhya Pradesh High Court · AIR 1986 MP 70 : (1986) 31 MPLJ 34
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Mar 1985
Ramesh Vs State of M.P. and Others
Madhya Pradesh High Court · (1986) CriLJ 429
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 151National Security Act, 1980 — Section 5A
High Courts12 Mar 1985Allowed
Sardar Baljit Singh Johar and another Vs Union of India and others
Madhya Pradesh High Court · (1986) JLJ 60 : (1985) MPLJ 650
All India Services Act, 1951 — Section 2A, 3Land Acquisition Act, 1894 — Section 12, 18Income Tax Act, 1961 — Section 132(1)
High Courts12 Mar 1985Dismissed
Balkishan and Others Vs Nagarpalika Morena and Others
Madhya Pradesh High Court · (1986) JLJ 439
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Mar 1985Dismissed
Radha Traders, Morena and another Vs Chhakkoolal Vaishya and another
Madhya Pradesh High Court · (1986) JLJ 377 : (1986) MPLJ 190
Evidence Act, 1872 — Section 102Negotiable Instruments Act, 1881 (NI) — Section 114, 118(2), 118(a), 6
High Courts05 Mar 1985Dismissed
S.L. Namdeo, Sehore Vs Chancellor, Jawaharlal Nehru Krishi Vishwavidyalaya, Bhopal and others
Madhya Pradesh High Court · (1986) MPLJ 335
Jawaharlal Nehru Krishi Vishwa Vidyalaya Act, 1963 — Section 14(2)
High Courts05 Mar 1985Dismissed
Ramlakhan Vs Pamma and Others
Madhya Pradesh High Court · AIR 1985 MP 184 : (1985) JLJ 696
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 5
High Courts05 Mar 1985Allowed
Pyarchand Keshrimal Porwal Private Limited Vs Sales Tax Officer, Flying Squad and Others
Madhya Pradesh High Court · (1986) 61 STC 381
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1985Dismissed
A.J. Verghese and others Vs Bharat Aluminium Co. Ltd. and another
Madhya Pradesh High Court · (1985) JLJ 712 : (1986) MPLJ 379
Companies Act, 1956 — Section 617Madhya Pradesh Industrial Relations Act, 1960 — Section 33
High Courts04 Mar 1985
Commissioner of Income Tax Vs Sitaldas Gyanchand
Madhya Pradesh High Court · (1986) 160 ITR 43 : (1986) 26 TAXMAN 123
Income Tax Act, 1961 — Section 80RRA, 80RRA(2)
High Courts28 Feb 1985Allowed
Chandraprakash Rama Shankar Mishra Vs Madhya Pradesh Rajya Sahakari Bank Maryadit, Bhopal and others
Madhya Pradesh High Court · (1987) JLJ 242 : (1986) MPLJ 342
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts28 Feb 1985Allowed
Wincent Warnor, Jabalpur Vs M.P. State Road Transport Corporation, Bhopal and others
Madhya Pradesh High Court · (1987) JLJ 326 : (1986) MPLJ 299
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 62
High Courts28 Feb 1985
Thok Upbhokta Sahkari Bhandar Maryadit and Another Vs Sahdaiya and Others
Madhya Pradesh High Court · (1985) 2 ACC 89
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts28 Feb 1985Dismissed
Prabhudayal Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 708
Penal Code, 1860 (IPC) — Section 376
High Courts27 Feb 1985Dismissed
Ayodhya Prasad Vs Board of Revenue and others
Madhya Pradesh High Court · (1986) MPLJ 717
Madhya Pradesh Land Revenue Code, 1959 — Section 230
High Courts27 Feb 1985Dismissed
Rakhan Ramjilal Vs State of M.P.
Madhya Pradesh High Court · (1986) MPLJ 251
Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 1985Dismissed
New India Assurance Co. Ltd. Vs Chhagan
Madhya Pradesh High Court · (1985) 1 ACC 518 : (1987) ACJ 103
Motor Vehicles Act, 1939 — Section 110D, 96(2)
High Courts26 Feb 1985
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1985) 47 CTR 322 : (1987) 163 ITR 112 : (1985) 23 TAXMAN 271
Income Tax Act, 1961 — Section 154, 256(2), 80JIncome Tax Rules, 1962 — Rule 19A
High Courts26 Feb 1985
Commissioner of Income Tax Vs Jai Durga Rice Mill
Madhya Pradesh High Court · (1985) 47 CTR 313 : (1986) 159 ITR 807 : (1985) 23 TAXMAN 437
Income Tax Act, 1961 — Section 185