High Courts28 Nov 1984
Commissioner of Income Tax Vs Ratlam Strawboard (P.) Ltd.
Madhya Pradesh High Court · (1985) 152 ITR 425
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,037 of 2,382
High Courts28 Nov 1984
J.P. Sanghi and Another Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1985) 2 ACC 194 : (1985) ILR (MP) 67
MANOEURSES, FIELD FIRING AND ARTILLERY PRACTICE ACT, 1938 — Section 2
High Courts28 Nov 1984
J.P. Sanghi and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1985) ACJ 353 : AIR 1985 MP 109 : (1985) ILR (MP) 67 : (1985) JLJ 172 : (1985) 30 MPLJ 204 : (1985) MPLJ 204
Motor Vehicles Act, 1939 — Section 71, 75, 77, 91
High Courts27 Nov 1984
J.A. Trivedi Brothers Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 47 CTR 48 : (1985) ILR (MP) 187 : (1986) 158 ITR 705 : (1987) JLJ 649
Income Tax Act, 1961 — Section 145, 145(2), 271(1)
High Courts27 Nov 1984Dismissed
Smt. Laxmibai Vs Keshrimal Jain
Madhya Pradesh High Court · AIR 1986 MP 138 : (1985) 30 MPLJ 408 : (1985) MPLJ 408
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28
High Courts27 Nov 1984Allowed
Ramkhilawan Keshavram Kashyap Vs Regional Provident Fund Commissioner, Indore and others
Madhya Pradesh High Court · (1985) MPLJ 61
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(A)
High Courts27 Nov 1984Dismissed
Sardar Amarjeet Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (1985) JLJ 213
Arbitration Act, 1940 — Section 20, 39(iv)
High Courts27 Nov 1984Dismissed
Vijay Singh Ghorpode Vs Laxman Rao Lad
Madhya Pradesh High Court · (1985) JLJ 298
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38
High Courts26 Nov 1984Dismissed
Nirmal Kumar and Others Vs Munna and Others
Madhya Pradesh High Court · (1985) ACJ 742
Motor Vehicles Act, 1988 — Section 110C(2A), 110D
High Courts26 Nov 1984Allowed
Jagannath Singh Vs Munshilal and Others
Madhya Pradesh High Court · (1985) JLJ 189
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1984Allowed
Padamchand Raghunath Prasad Vs Satishchand Ochhelal and another
Madhya Pradesh High Court · (1985) MPLJ 442
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 6 Rule 17, 115
High Courts24 Nov 1984Dismissed
Bhanwarlal Guman Singh Vs Ratanlal Lahoti
Madhya Pradesh High Court · (1986) JLJ 780 : (1985) MPLJ 379
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b)
High Courts24 Nov 1984Dismissed
Hind Syntex Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1988) 15 ECC 238 : (1987) 12 ECR 1028 : (1985) 19 ELT 35
Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 11 , 35Companies Act, 1956 — Section 3, 3(3), 4
High Courts23 Nov 1984Dismissed
Mithu Khan Vs Pipariyawali and Others
Madhya Pradesh High Court · AIR 1986 MP 39 : (1985) 30 MPLJ 119 : (1985) MPLJ 119
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 8
High Courts23 Nov 1984
Smt. Josephine Pinto Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 46 CTR 282 : (1986) 158 ITR 674
Income Tax Act, 1961 — Section 256, 256(1)Wealth Tax Act, 1957 — Section 2
High Courts23 Nov 1984Dismissed
Mithu Khan Vs Piparia Wali and Others
Madhya Pradesh High Court · (1985) JLJ 169
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Nov 1984
COMMISSIONER OF INCOME TAX Vs THAKURDAS JAIPARVESH and CO.
Madhya Pradesh High Court · (1985) 45 CTR 301
Income Tax Act, 1961 — Section 176, 41
High Courts21 Nov 1984Allowed
Shambhoodayal Vs State of M.P. and others
Madhya Pradesh High Court · (1986) MPLJ 371
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 148, 149, 302, 303, 307
High Courts21 Nov 1984Allowed
Shambhoo Dayal Bajranglal Vs State of M.P. and others
Madhya Pradesh High Court · (1985) JLJ 68 : (1985) MPLJ 213
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts21 Nov 1984Allowed
Hajrabai and Others Vs Jadavbai
Madhya Pradesh High Court · (1986) JLJ 553
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16