High Courts20 Jan 1987Dismissed
M.P. State Road Transport Corporation, Habibganj, Bhopal Vs Shyamkishor
Madhya Pradesh High Court · (1987) 2 ACC 26 : AIR 1987 MP 188
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 110B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,997 of 2,382
High Courts20 Jan 1987Partly Allowed
Ramswarup Tripathi Vs City Administrator, Gwalior, Office of Municipal Corporation
Madhya Pradesh High Court · AIR 1988 MP 264
Madhya Pradesh Municipal Corporation Act, 1956 — Section 83Specific Relief Act, 1963 — Section 34, 38
High Courts20 Jan 1987Dismissed
Madhya Pradesh State Road Trans. Corpn. Vs Shyamkishore
Madhya Pradesh High Court · (1988) ACJ 658
High Courts19 Jan 1987
Manoramadevi and Others Vs N.D. Patel and Others
Madhya Pradesh High Court · (1987) 2 ACC 382
High Courts16 Jan 1987
Ramakant Ramswarup Shrivastava Vs State of M. P.
Madhya Pradesh High Court · (1987) MPLJ 495
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts16 Jan 1987
Cowasji and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 61 CTR 24 : (1987) 166 ITR 445 : (1987) 33 TAXMAN 294
Income Tax Act, 1961 — Section 40A(7)
High Courts16 Jan 1987Allowed
Lacchobai Rathor Vs Registered Shri Murti God Madan Mohan ji.
Madhya Pradesh High Court · (1988) JLJ 213
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13Transfer of Property Act, 1882 — Section 114
High Courts15 Jan 1987Dismissed
Vallabhdas Ramchandra Vs Ayodhyabai
Madhya Pradesh High Court · (1987) MPLJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1), 128, 399(3), 462
High Courts15 Jan 1987Dismissed
Munshilal Vs Sewaram and others
Madhya Pradesh High Court · (1987) MPLJ 332
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts14 Jan 1987
Teju Vs State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 1674
Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Jan 1987
H.H. Maharaja Shri Lokendra Sing Ji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 166 ITR 407 : (1987) 33 TAXMAN 94
Income Tax Act, 1961 — Section 10(19A), 147
High Courts14 Jan 1987Allowed
Smt. Muniya Bai Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1987 MP 202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 11(4)Constitution of India, 1950 — Article 39A
High Courts09 Jan 1987Allowed
Bhagwati Trading Company (M/s) Vs M/s Krishnadas Bhagchand
Madhya Pradesh High Court · (1987) JLJ 209
Civil Procedure Code, 1908 (CPC) — Section 96Forward Contracts (Regulation) Act, 1952 — Section 17
High Courts09 Jan 1987Allowed
Municipal Council Vs M.P. Wakf Board
Madhya Pradesh High Court · (1990) 35 MPLJ 217 : (1990) MPLJ 217
High Courts06 Jan 1987Dismissed
Kallu Noor Mohammad and others Vs Shivjiram Jagannath Khati and another
Madhya Pradesh High Court · (1987) JLJ 481 : (1987) MPLJ 716
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jan 1987Dismissed
Mahendrapal Singh Vs State of M.P. and others
Madhya Pradesh High Court · (1987) JLJ 626
Madhya Pradesh Shashkiya Sewak (Adhiwarshik-Aaya) Adhiniyam, 1967 — Section 2
High Courts06 Jan 1987Dismissed
Kesharbai and Others Vs Bank of Baroda and Others
Madhya Pradesh High Court · AIR 1987 MP 106 : (1987) JLJ 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Jan 1987Dismissed
Manakchand and another Vs Dhanraj and others
Madhya Pradesh High Court · (1987) JLJ 433
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts05 Jan 1987Allowed
Balwant Singh and another Vs Nand Lal others
Madhya Pradesh High Court · (1987) JLJ 560 : (1988) MPLJ 246
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts17 Dec 1986Dismissed
State of Madhya Pradesh Vs Ismile and others
Madhya Pradesh High Court · (1986) 12 MP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4