High Courts10 Feb 1987Dismissed
Surendra Singh Chauhan Vs Mamta Chauhan
Madhya Pradesh High Court · (1990) 1 DMC 227
Hindu Marriage Act, 1955 — Section 25, 25(1), 26, 28
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,995 of 2,382
High Courts10 Feb 1987
Mahesh Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 1380 : (1987) ILR (MP) 49 : (1987) 32 MPLJ 796
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Feb 1987Dismissed
Surendra Singh Chauhan Vs Mamta Chouhan
Madhya Pradesh High Court · (1990) 2 DMC 208 : (1991) ILR (MP) 379
Hindu Marriage Act, 1955 — Section 13(1), 24, 25, 25(1), 26
High Courts09 Feb 1987Dismissed
Mst. Pratapi and Others Vs Balkishan and Another
Madhya Pradesh High Court · AIR 1988 MP 125
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 16, 4, 6
High Courts09 Feb 1987
Girishchandra Vs Sushilabai
Madhya Pradesh High Court · (1987) CriLJ 1815 : (1988) 1 RCR(Criminal) 241
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Feb 1987Dismissed
Indrajeet Singh Vs Joint Registrar, Cooperative Societies, Sagar, and others
Madhya Pradesh High Court · (1987) JLJ 348 : (1987) MPLJ 306
Madhya Pradesh Co-operative Societies Act, 1960 — Section 2(d), 53(2)
High Courts07 Feb 1987Allowed
Sardar Khan Vs State of M.P.
Madhya Pradesh High Court · (1987) JLJ 322
High Courts07 Feb 1987
Indermal Natwarlal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 64 CTR 337 : (1987) 166 ITR 494 : (1987) 33 TAXMAN 114
Income Tax Act, 1961 — Section 251, 40A(3)
High Courts07 Feb 1987
Sharmisthabai Holkar Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1988) 169 ITR 496
Wealth Tax Act, 1957 — Section 17(1)
High Courts07 Feb 1987Allowed
Green Park Co-operative Housing Society Ltd., Indore Vs Indore Development Authority, Indore and Others
Madhya Pradesh High Court · AIR 1988 MP 27
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 87
High Courts07 Feb 1987
Sharmisthabai Holkar Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1998) 37 TAXMAN 90
Income Tax Act, 1961 — Section 147(b)Wealth Tax Act, 1957 — Section 17(1)(b), 27(1), 5(1)(iv)
High Courts06 Feb 1987
SMT. MANORAMADEVI UMRAOMALJI Vs COMMISSIONER OF GIFT TAX.
Madhya Pradesh High Court · (1987) 64 CTR 321
High Courts06 Feb 1987
PREMSUKH CINEMA Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1987) 64 CTR 320
Income Tax Act, 1961 — Section 143, 147
High Courts06 Feb 1987
Abdul Rahim and Another Vs Late Baluram Through L.Rs. and Others
Madhya Pradesh High Court · (1987) 2 ACC 270
High Courts05 Feb 1987
SHRI GOVINDRAM SEKSARIA CHARITY TRUST Vs INCOME TAX OFFICER.
Madhya Pradesh High Court · (1987) 65 CTR 29
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 11, 144, 263
High Courts05 Feb 1987
Govindram Seksaria Charity Trust Vs Income Tax Officer, "C" Ward and Others
Madhya Pradesh High Court · (1987) 32 TAXMAN 47
Income Tax Act, 1961 — Section 11, 144B, 263
High Courts05 Feb 1987
Commissioner of Income Tax Vs Shri Govindram Seksariya Charity Trust
Madhya Pradesh High Court · (1987) 65 CTR 28 : (1987) 166 ITR 580 : (1987) 32 TAXMAN 62
Income Tax Act, 1961 — Section 11, 13, 13(1), 13(2), 13(3)
High Courts05 Feb 1987
GOVINDRAM SEKSARIA CHARITY TRUST Vs Income Tax OFFICER, "C" WARD, CIRCLE-I, AND OTHERS.
Madhya Pradesh High Court · (1987) 65 CTR 29 : (1987) 168 ITR 387
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 11, 263
High Courts04 Feb 1987
Dadamchand Vs Ramcharan Singh Rathode and Others
Madhya Pradesh High Court · (1988) CriLJ 1506 : (1991) ILR (MP) 413
Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 133Penal Code, 1860 (IPC) — Section 120B, 175, 181, 182, 406
High Courts04 Feb 1987Dismissed
Raghunath Vs Indore Municipal Corporation, Indore and Another
Madhya Pradesh High Court · AIR 1987 MP 181
Madhya Pradesh Municipal Corporation Act, 1956 — Section 147, 148, 149, 5(11), 69(4)