COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 1,996 of 2,382

High Courts02 Feb 1987Partly Allowed

Smt. Shobha Kshirsagar Vs Smt. Janki Kshirsagar and Another

Madhya Pradesh High Court · AIR 1987 MP 145 : (1987) JLJ 778 : (1988) MPLJ 28

Constitution of India, 1950 — Article 254Guardians and Wards Act, 1890 — Section 7, 7(3)Hindu Minority and Guardianship Act, 1956 — Section 13, 9

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High Courts30 Jan 1987Dismissed

Narendra Singh Sengar Vs Maltidevi and others

Madhya Pradesh High Court · (1987) MPLJ 390

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts30 Jan 1987

Madhiya Vs Rameshchandra and Others

Madhya Pradesh High Court · (1987) 2 ACC 504

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High Courts30 Jan 1987Allowed

Madan Mohan Vs Gauri Shankar and Another

Madhya Pradesh High Court · AIR 1988 MP 152

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 16, 38Transfer of Property Act, 1882 — Section 53A, 54

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High Courts30 Jan 1987Dismissed

State of M.P. and another Vs Rameshchandra Sharma and another

Madhya Pradesh High Court · (1987) JLJ 755

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High Courts29 Jan 1987Dismissed

Parmanand Choudhary and Others Vs Smt. Shukla Devi Mishra and Others

Madhya Pradesh High Court · (1990) 67 CompCas 45

Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 283(1), 397, 398, 485, 53(2)

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High Courts29 Jan 1987

Ignatius John Vs Surajbai and Others

Madhya Pradesh High Court · (1988) 2 ACC 288

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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High Courts29 Jan 1987Allowed

Gambhira Vs Smt. Rajju Raja and others

Madhya Pradesh High Court · (1987) JLJ 670

Specific Relief Act, 1877 — Section 9Specific Relief Act, 1963 — Section 6

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High Courts28 Jan 1987Allowed

Pooran Singh Vs Mangalia and another

Madhya Pradesh High Court · (1987) JLJ 500

Madhya Pradesh Land Revenue Code, 1959 — Section 168, 168(1), 169, 188, 190

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High Courts28 Jan 1987Allowed

M.P.S.R.T. Corporation Vs Indore Divn. Bus Association

Madhya Pradesh High Court · (1987) 01 MP CK 0005

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)Transfer of Property Act, 1882 — Section 106, 108(9)

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High Courts27 Jan 1987

Commissioner of Sales Tax Vs Commercial Automobiles

Madhya Pradesh High Court · (1988) 71 STC 137

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts27 Jan 1987

Commissioner of Income Tax Vs Malhotra Dairy

Madhya Pradesh High Court · (1987) 61 CTR 46 : (1987) 166 ITR 241

Income Tax Act, 1961 — Section 187(2)

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High Courts23 Jan 1987

Prem Trading Co. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1987) 62 CTR 7 : (1987) 166 ITR 211 : (1987) 33 TAXMAN 246

Income Tax Act, 1961 — Section 185

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High Courts23 Jan 1987Allowed

Suresh Singh and Others Vs Kamlesh

Madhya Pradesh High Court · (1987) ACJ 429

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High Courts22 Jan 1987

General Foods Private Limited Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1987) 66 STC 271

Central Sales Tax Act, 1956 — Section 14

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High Courts22 Jan 1987

Commissioner of Wealth-tax Vs Raja Bahadur Singh Kasliwal

Madhya Pradesh High Court · (1987) 65 CTR 17 : (1987) 166 ITR 452 : (1987) 33 TAXMAN 248

Income Tax Act, 1961 — Section 256(2)

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High Courts21 Jan 1987

Mahajan Brothers Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1987) 66 STC 256

Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)

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High Courts21 Jan 1987Dismissed

Babulal Ambaram and others Vs State of M. P.

Madhya Pradesh High Court · (1987) MPLJ 480

Criminal Procedure Code, 1973 (CrPC) — Section 427(2), 482Penal Code, 1860 (IPC) — Section 304, 34, 64

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High Courts21 Jan 1987Dismissed

Mahant Madhusudandas Guru Mahant Manmohandas Satyanarayan Temple, Baghana Vs State of M.P.

Madhya Pradesh High Court · (1987) MPLJ 481

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(6), 146

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High Courts20 Jan 1987Allowed

Jiwanlal Pathak Vs State of M.P.

Madhya Pradesh High Court · (1987) JLJ 773 : (1987) MPLJ 376

Constitution of India, 1950 — Article 14, 16, 39(a)Contract Act, 1872 — Section 23

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