High Courts04 Aug 1987
Gulshan Rai Johar Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) ILR (MP) 345 : (1988) MPLJ 19 : (1988) 71 STC 258
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,987 of 2,382
High Courts04 Aug 1987
Hukumchand Mills Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1964) ILR (MP) 7 : (1987) 32 MPLJ 570 : (1988) 71 STC 101
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts04 Aug 1987
Commissioner of Sales Tax Vs Modern Hardware
Madhya Pradesh High Court · (1987) 67 STC 405
Madhya Pradesh General Sales Tax Act, 1958 — Entry 56(ii), 44(1)
High Courts04 Aug 1987
Uttamchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 66 CTR 78 : (1988) 173 ITR 298 : (1987) 35 TAXMAN 269
High Courts03 Aug 1987Dismissed
Gotilal Runwa Satnami Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1988) MPLJ 89
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts30 Jul 1987
The Oriental Fire And General Insurance Company Ltd. Vs Meera Bai and Others
Madhya Pradesh High Court · (1987) 2 ACC 255 : (1988) ACJ 582
High Courts29 Jul 1987Allowed
Director General of Police M.P. and another Vs Ravi Shankar Vishwanath Singh and others
Madhya Pradesh High Court · (1987) MPLJ 780
Constitution of India, 1950 — Article 14, 15, 16Police Act, 1861 — Section 2, 7
High Courts29 Jul 1987Dismissed
Madhya Pradesh Shasnadhin Mahavidyalay Shdcshak Sangh Sarguja and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) MPLJ 804
Contract Act, 1872 — Section 23
High Courts28 Jul 1987
Ratansi Narayan Patel Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 67 CTR 98 : (1988) 173 ITR 547 : (1987) 35 TAXMAN 349
Income Tax Act, 1961 — Section 2(29), 2(42A), 45
High Courts27 Jul 1987Dismissed
Shimla Bai Ramprasad Baghmare Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) MPLJ 648
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jul 1987Allowed
Latabai and Others Vs Rajendra and Others
Madhya Pradesh High Court · (1988) ACJ 787
High Courts23 Jul 1987Allowed
Sureshchandra Vs Ramchandra Arora
Madhya Pradesh High Court · AIR 1988 MP 247 : (1987) JLJ 685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 96Provincial Small Cause Courts Act, 1887 — Article 8, 23
High Courts20 Jul 1987
Deepak Vs State of M.P.
Madhya Pradesh High Court · (1989) CriLJ 143
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 1987
Commissioner of Income Tax Vs Mamta Tiwari and Others
Madhya Pradesh High Court · (1987) 66 CTR 83 : (1988) 171 ITR 59 : (1987) 35 TAXMAN 237
Income Tax Act, 1961 — Section 140A, 141, 143, 143(3), 144
High Courts16 Jul 1987
Commissioner of Income Tax Vs Flour and Food Ltd.
Madhya Pradesh High Court · (1987) 65 CTR 138 : (1988) 170 ITR 469 : (1987) 34 TAXMAN 88
Income Tax Act, 1961 — Section 256(1)
High Courts16 Jul 1987Allowed
Rajeev Khandelwal Vs Arun Pannalal
Madhya Pradesh High Court · AIR 1987 MP 262 : (1987) ILR (MP) 670 : (1988) JLJ 416 : (1987) 32 MPLJ 599 : (1987) MPLJ 599
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 3, 47
High Courts15 Jul 1987
Vivek Kumar Vs Kasturabai and Others
Madhya Pradesh High Court · (1987) 2 ACC 362
High Courts15 Jul 1987
Commissioner of Income Tax Vs Bhandari Capacitors Private Ltd.
Madhya Pradesh High Court · (1987) 07 MP CK 0018
Income Tax Act, 1961 — Section 32, 32A, 43, 43(1)
High Courts14 Jul 1987
Commissioner of Income Tax Vs Bhandari Capacitors (P.) Ltd.
Madhya Pradesh High Court · (1987) 34 TAXMAN 91
Income Tax Act, 1961 — Section 256(1), 43(1)
High Courts13 Jul 1987
Commissioner of Sales Tax Vs Hariram Chouhan
Madhya Pradesh High Court · (1987) 67 STC 437
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 43, 43(1), 44(1)