COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 1,986 of 2,382

High Courts14 Aug 1987Allowed

Dr. Ashish Dixit and Another Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1988 MP 271 : (1988) ILR (MP) 618 : (1988) MPLJ 113

Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 33

High Courts14 Aug 1987

Commissioner of Income Tax Vs Late Jawaharlal Nagpal (through legal representatives Smt. Kanta Nagpal and Others)

Madhya Pradesh High Court · (1987) 65 CTR 227 : (1987) 34 TAXMAN 333

Income Tax Act, 1961 — Section 2(24)

High Courts14 Aug 1987Allowed

Brij Raj Kumar Tandon and others Vs Municipal Council, Nagod and others

Madhya Pradesh High Court · (1987) MPLJ 736

Madhya Pradesh Municipalities Act, 1961 — Section 341(1)(b)

High Courts14 Aug 1987Allowed

Ramkishori Gupta (Smt.) Vs State of M.P. and others.

Madhya Pradesh High Court · (1988) JLJ 167

Constitution of India, 1950 — Article 246, 248, 254Stamp Act, 1899 — Section 27, 3, 64

High Courts14 Aug 1987

Shamsher Khan and another Vs M.P. Electricity Board and others

Madhya Pradesh High Court · (1987) JLJ 721

Motor Vehicles Act, 1939 — Section 110A, 92A

High Courts13 Aug 1987

Commissioner of Income Tax Vs Prem Kumar Sethia

Madhya Pradesh High Court · (1987) 66 CTR 68 : (1988) 171 ITR 66 : (1987) 34 TAXMAN 314

Income Tax Act, 1961 — Section 143, 155, 2(40)

High Courts13 Aug 1987

Commissioner of Income Tax Vs Laxmi Development Co.

Madhya Pradesh High Court · (1987) 66 CTR 63 : (1988) 171 ITR 124 : (1987) 34 TAXMAN 367

Income Tax Act, 1961 — Section 2(1), 2(14), 45

High Courts12 Aug 1987

Commissioner of Income Tax Vs Dr. Manoranjan Mohanty

Madhya Pradesh High Court · (1988) 67 CTR 104 : (1989) ILR (MP) 315 : (1988) 171 ITR 95 : (1987) 35 TAXMAN 366

Income Tax Act, 1961 — Section 271(1), 275

High Courts12 Aug 1987

Chhaganlal Panchulal Vs Commissioner of Wealth Tax

Madhya Pradesh High Court · (1987) 65 CTR 325 : (1988) 171 ITR 93 : (1987) 35 TAXMAN 203

Wealth Tax Act, 1957 — Section 7, 7(2)

High Courts12 Aug 1987Dismissed

State of Madhya Pradesh Vs Dinesh Prasad Gangram Richharia

Madhya Pradesh High Court · (1988) JLJ 81 : (1988) MPLJ 93

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d)

High Courts12 Aug 1987Dismissed

R.C. Ralhan Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1988) MPLJ 130

Constitution of India, 1950 — Article 226, 311(1), 311(2)

High Courts12 Aug 1987Dismissed

Saroj Thareja and another Vs Tarabai and others

Madhya Pradesh High Court · (1988) JLJ 115 : (1988) MPLJ 22

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 23

High Courts11 Aug 1987Dismissed

Adat Association, Dr. Katju Mandi Prangan, Jaora and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1988) MPLJ 290

Constitution of India, 1950 — Article 19(1)(g)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 32(5)

High Courts07 Aug 1987

Commissioner of Income Tax Vs Princess Sarla Kumari and Another

Madhya Pradesh High Court · (1988) 67 CTR 19 : (1988) 171 ITR 14 : (1987) 35 TAXMAN 284

Income Tax Act, 1961 — Section 143(2), 253, 254(1)

High Courts07 Aug 1987Allowed

Superintending Engineer, P. W. D. and another Vs Ishak Mohammad

Madhya Pradesh High Court · (1987) JLJ 708

Workmens Compensation (Madhya Pradesh) Rules, 1962 — Rule 23, 25

High Courts06 Aug 1987

Munna Singh Tomar and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (1989) CriLJ 580

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 14, 19, 20, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 125, 154, 159, 161, 167

High Courts05 Aug 1987Dismissed

Madhya Pradesh Class III Employees' Association and others Vs Director of Technical Education Board, Bhopal and others

Madhya Pradesh High Court · (1989) MPLJ 146

High Courts05 Aug 1987Dismissed

State of M.P. Vs Sumer Singh Sikarwar

Madhya Pradesh High Court · (1987) JLJ 706

High Courts05 Aug 1987Dismissed

State of M.P. Vs Dayaram

Madhya Pradesh High Court · (1987) JLJ 681

Penal Code, 1860 (IPC) — Section 106, 325, 376

High Courts04 Aug 1987Dismissed

Sanjiv Travels, prop. Sanjiv Kumar Gupta Vs State Transport Appellate Tribunal, Gwalior and others

Madhya Pradesh High Court · (1987) MPLJ 609

Motor Vehicles Act, 1939 — Section 63, 68FF