High Courts02 Jul 1987
Commissioner of Income Tax Vs Mediwala and Company
Madhya Pradesh High Court · (1987) 65 CTR 13 : (1988) 170 ITR 48
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,989 of 2,382
High Courts02 Jul 1987
Kanhiram Ramgopal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 170 ITR 41 : (1988) 38 TAXMAN 41 : (1988) 36 TAXMAN 305
Income Tax Act, 1961 — Section 263, 36(1)
High Courts01 Jul 1987Dismissed
Murlidhar Takandas Sainani Vs Board of Revenue and Others
Madhya Pradesh High Court · (1988) 71 STC 128
Constitution of India, 1950 — Article 226
High Courts01 Jul 1987
Ramchandra Vs State of M.P.
Madhya Pradesh High Court · (1989) CriLJ 162
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 302
High Courts01 Jul 1987
Sammun Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 498
Criminal Procedure Code, 1973 (CrPC) — Section 228, 398Penal Code, 1860 (IPC) — Section 366, 375, 493
High Courts30 Jun 1987Dismissed
Brij Bihari Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1988) MPLJ 311
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
High Courts29 Jun 1987
Mahphooj Hussain and Another Vs Kiran Bano
Madhya Pradesh High Court · AIR 1987 MP 286
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 14, Order 33 Rule 17Madhya Pradesh Civil Courts Rules, 1961 — Rule 526
High Courts27 Jun 1987
Ishwardin Mewalal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 169 ITR 584
Income Tax Act, 1961 — Section 256(1)
High Courts27 Jun 1987
Vimalchand Prakashchand Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1987) 67 STC 74
Central Sales Tax Act, 1956 — Section 9
High Courts27 Jun 1987
Commissioner of Income Tax Vs Anandilal Bhagchand
Madhya Pradesh High Court · (1988) 169 ITR 581
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts26 Jun 1987Allowed
Regal Theatre and Others Vs M.P.E.B., Rampur and Others
Madhya Pradesh High Court · AIR 1987 MP 276
Electricity Act, 1910 — Section 26(6)
High Courts26 Jun 1987Allowed
M.P. Shoe House Vs State of M.P. and Others
Madhya Pradesh High Court · (1987) 67 STC 427
Madhya Pradesh General Sales Tax Act, 1958 — Section 12(1)(i)
High Courts26 Jun 1987
Badri Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 1592 : (1987) JLJ 591
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 323, 342, 363
High Courts25 Jun 1987
Commissioner of Income Tax Vs Smt. Sobhagwantibai
Madhya Pradesh High Court · (1987) 65 CTR 160 : (1988) 169 ITR 588 : (1987) 35 TAXMAN 149
Income Tax Act, 1961 — Section 64(1)
High Courts25 Jun 1987
Additional Commissioner of Wealth Tax Vs Madanlal Rungta and Others
Madhya Pradesh High Court · (1987) 64 CTR 336 : (1988) 169 ITR 579
Wealth Tax Act, 1957 — Section 27(3)
High Courts25 Jun 1987Allowed
Gorakh Nath Singh Vs Dr. Hari Singh Gour University, Sagar and Another
Madhya Pradesh High Court · AIR 1988 MP 66 : (1988) MPLJ 159
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 37
High Courts25 Jun 1987
VED PRAKASH M. PATEL Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1988) 65 CTR 21 : (1987) 65 CTR 21 : (1988) 169 ITR 591 : (1987) 35 TAXMAN 208
Income Tax Act, 1961 — Section 40, 40A
High Courts24 Jun 1987
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 65 CTR 134 : (1988) 169 ITR 577
Income Tax Act, 1961 — Section 256
High Courts23 Jun 1987
Bhopal Co-operative Central Bank Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 65 CTR 101 : (1987) 169 ITR 564 : (1987) 35 TAXMAN 114
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 80P(2)
High Courts23 Jun 1987
BHOPAL CO-OPERATIVE CENTRAL BANK Vs COMMISSIONER OF Income Tax, M. P. -I.
Madhya Pradesh High Court · (1988) 65 CTR 101 : (1988) 169 ITR 573
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 80P