High Courts29 Sept 1988Allowed
Hari Devi (Smt.) Vs Smt. Drishna Devi and others
Madhya Pradesh High Court · (1990) JLJ 281
Married Womens Property Act, 1874 — Section 6
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,960 of 2,382
High Courts29 Sept 1988Allowed
Ram Singh Vs Roop Singh
Madhya Pradesh High Court · AIR 1989 MP 273 : (1989) MPLJ 681
Limitation Act, 1963 — Article 64, 65, 27Madhya Pradesh Land Revenue and Tenancy Act, 1950 — Section 78
High Courts29 Sept 1988Dismissed
Dr. Asha Pratibha Khalkho and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1989) MPLJ 140
Employees State Insurance Act, 1948 — Section 58
High Courts28 Sept 1988Dismissed
Kaliram Satnami Vs Mohardas Satnami
Madhya Pradesh High Court · (1989) MPJR 51
Criminal Procedure Code, 1973 (CrPC) — Section 452Limitation Act, 1963 — Article 68, 69
High Courts28 Sept 1988Allowed
Sushila Singh Vs Vijay Sanker Shukul
Madhya Pradesh High Court · (1991) ILR (MP) 115 : (1990) JLJ 496 : (1989) MPJR 331 : (1990) 35 MPLJ 607 : (1990) MPLJ 607
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Sept 1988
Nishit Kumar Banerjee and Another Vs Bank of India and Others
Madhya Pradesh High Court · (1989) 58 FLR 830 : (1993) 3 LLJ 559
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts26 Sept 1988
Late Mrs. Banoo E. Cowasji (through legal representatives, Mrs. Kalayun Stedman and Others) Vs Commissioner of Gift Tax
Madhya Pradesh High Court · (1988) 73 CTR 199 : (1989) 177 ITR 234
Gift Tax Act, 1958 — Section 2, 26(3)
High Courts26 Sept 1988Dismissed
Avadhesh Mani Mema Vs Saroj Amita Mema
Madhya Pradesh High Court · (1990) 1 DMC 327
Hindu Marriage Act, 1955 — Section 13(1), 22(3), 28
High Courts22 Sept 1988Dismissed
Vijendra Singh Vs Mujaffar Hussain and Others
Madhya Pradesh High Court · (1989) 2 ACC 440 : AIR 1989 MP 222
Motor Vehicles Act, 1939 — Section 110B, 96(2)
High Courts22 Sept 1988
Harda and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) CriLJ 1058
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Sept 1988
Princess Usha Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 73 CTR 143 : (1989) 176 ITR 227 : (1988) 41 TAXMAN 202
Income Tax Act, 1961 — Section 220(2), 245, 246
High Courts22 Sept 1988
Commissioner of Income Tax Vs Kalani Asbestos Cement Pvt. Ltd.
Madhya Pradesh High Court · (1989) 176 ITR 346
Income Tax Act, 1961 — Section 256(2), 40A(8)
High Courts22 Sept 1988Dismissed
Oriental Fire and Genl. Ins. Co. Ltd. Vs Gaurishankar Loharia and Others
Madhya Pradesh High Court · (1990) ACJ 88
Motor Vehicles Act, 1988 — Section 96(2)
High Courts22 Sept 1988
Nathulal (Decd. through Omprakash) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 73 CTR 198 : (1989) 176 ITR 249
Income Tax Act, 1961 — Section 143(3), 171, 256(2), 263
High Courts22 Sept 1988
Commissioner of Sales Tax Vs Sagarmal Motilal
Madhya Pradesh High Court · (1990) 76 STC 197
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 2(1)
High Courts22 Sept 1988
COMMISSIONER OF Income Tax Vs USHARANI BHATIA AND OTHERS.
Madhya Pradesh High Court · (1989) 73 CTR 142 : (1988) 73 CTR 142 : (1989) 176 ITR 542
Income Tax Act, 1961 — Section 263
High Courts21 Sept 1988
Precision Electricals and Electronics P. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1989) 176 ITR 453
Income Tax Act, 1961 — Section 256(2), 3
High Courts21 Sept 1988
Commissioner of Income Tax Vs Caps and Caps
Madhya Pradesh High Court · (1988) 73 CTR 165 : (1989) 179 ITR 235
Income Tax Act, 1961 — Section 80J, 80J(3)
High Courts21 Sept 1988
Commissioner of Sales Tax Vs Rajputana Motors
Madhya Pradesh High Court · (1989) 72 STC 218
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts21 Sept 1988
Commissioner of Sales Tax Vs Malwa Vanaspti and Chemicals Co. Ltd.
Madhya Pradesh High Court · (1989) 72 STC 296
Central Sales Tax Act, 1956 — Section 14