High Courts06 Sept 1988Dismissed
Municipal Corporation, Indore and Others Vs Smt. Ratnaprabha and Another
Madhya Pradesh High Court · (1989) JLJ 15
Madhya Pradesh Municipal Corporation Act, 1956 — Section 146, 38(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,962 of 2,382
High Courts06 Sept 1988Allowed
Radheshyam Vs Municipal Council, Mandsaur
Madhya Pradesh High Court · (1988) MPLJ 763
Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 10(1)Madhya Pradesh Municipalities Act, 1961 — Section 328
High Courts06 Sept 1988Allowed
Radheshyam Sharma Vs Kusum Sharma
Madhya Pradesh High Court · (1990) 1 DMC 290
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts05 Sept 1988
Vijay Singh Jadon Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) JLJ 660 : (1988) MPLJ 640
Administrative Tribunals Act, 1985 — Section 4(2), 5(8)
High Courts02 Sept 1988Dismissed
Kumari Seema Shroti Vs Rani Durgawati Vishva Vidyalaya, Pachpedi, Jabalpur and Others
Madhya Pradesh High Court · AIR 1989 MP 53 : (1989) JLJ 278 : (1988) MPLJ 737
Constitution of India, 1950 — Article 14, 226Jabalpur University Ordinances — Ordinance 71
High Courts02 Sept 1988
Inder Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) MPJR 261 : (1990) 35 MPLJ 365 : (1990) MPLJ 365
Criminal Procedure Code, 1973 (CrPC) — Section 209, 302, 465, 482Juvenile Justice Act, 1986 — Section 18, 7, 8
High Courts02 Sept 1988Dismissed
Seema Shroti Vs Rani Durgawati Vishva Vidyalaya and others
Madhya Pradesh High Court · (1988) MPLJ 737
Constitution of India, 1950 — Article 226
High Courts02 Sept 1988Dismissed
Arun Kumar Vs State of M.P.
Madhya Pradesh High Court · (1989) MPJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts01 Sept 1988Dismissed
Ramkishore Vs Chand
Madhya Pradesh High Court · (1990) 1 DMC 208
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts31 Aug 1988Allowed
Ram Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) MPLJ 223
Constitution of India, 1950 — Article 15(3)
High Courts31 Aug 1988
Commissioner of Sales Tax Vs Jabalpur Cement Pipe Mfg. Co.
Madhya Pradesh High Court · (1991) 81 STC 111
High Courts31 Aug 1988Dismissed
Music Centre, Mandsaur and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1989 MP 56 : (1989) JLJ 297 : (1988) MPLJ 785
Cinematograph Act, 1952 — Section 6A, 8Cinematograph Certification Rules, 1983 — Rule 30(1)Constitution of India, 1950 — Article 14, 19(1), 254
High Courts31 Aug 1988Dismissed
Music Centre, Mandsaur and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 785
Cinematograph Act, 1952 — Section 4, 5A
High Courts31 Aug 1988
Madhya Pradesh Electricity Board and Another Vs Baisaikhia and Others
Madhya Pradesh High Court · (1989) 1 ACC 258 : (1989) ACJ 197
High Courts30 Aug 1988
Harbhajan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) CriLJ 2205 : (1989) JLJ 217 : (1988) MPJR 190
Criminal Procedure Code, 1973 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 148, 307, 323, 324, 326
High Courts30 Aug 1988Dismissed
Hakimuddin Vs Zohrabai and Others
Madhya Pradesh High Court · (1990) 2 DMC 72
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts29 Aug 1988
Chandrapal Singh Thakur Vs Ranchibai and Another
Madhya Pradesh High Court · (1989) 2 ACC 205
Civil Procedure Code, 1908 (CPC) — Section 141Employees Compensation Act, 1923 — Section 12, 30
High Courts29 Aug 1988Allowed
Rajesh Kumar Vs Basantlal
Madhya Pradesh High Court · (1989) MPJR 350
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 12(1)(f)
High Courts29 Aug 1988Allowed
Hemlata Thakur Vs Gopal Singh
Madhya Pradesh High Court · (1990) 2 DMC 347
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts26 Aug 1988
Ramesh Chand Agrawal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1989 MP 152
Constitution of India, 1950 — Article 14, 19(1)Press and Registration of Books Act, 1867 — Section 5, 6, 8B