High Courts14 Oct 1988Dismissed
Rajendra Sharma and another Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1989) MPLJ 730
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 120B, 149, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,959 of 2,382
High Courts13 Oct 1988
Union Carbide Corporation Vs Union of India
Madhya Pradesh High Court · (1988) MPJR 209
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts13 Oct 1988
Santosh and Others Vs General Manager, M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (1989) 1 ACC 242 : (1989) ACJ 572
Fatal Accidents Act, 1855 — Section 1, 1A, 2
High Courts12 Oct 1988Dismissed
Kuldeep Singh and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) MPLJ 343
Constitution of India, 1950 — Article 12, 14, 15
High Courts07 Oct 1988Allowed
Nagar Palika, Bhind Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (1989) JLJ 641
Limitation Act, 1963 — Section 17(1)(c)
High Courts07 Oct 1988
Bharat Heavy Electricals Labour Union Vs Bharat Heavy Electricals Ltd.
Madhya Pradesh High Court · (1989) JLJ 288 : (1989) 2 LLJ 502 : (1989) MPLJ 183
Constitution of India, 1950 — Article 14, 226, 311Industrial Employment (Standing Orders) Act, 1946 — Section 3, 5
High Courts07 Oct 1988Dismissed
State of Madhya Pradesh and Others Vs Ram Prakash Sharma and Others
Madhya Pradesh High Court · (1989) JLJ 36 : (1990) 1 LLJ 551
Constitution of India, 1950 — Article 26Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 2Madhya Pradesh Industrial Relations Act, 1960 — Section 62
High Courts07 Oct 1988Allowed
Nagar Palika, Bhind Vs M.P. State Road Transport Corporation, Bhopal
Madhya Pradesh High Court · (1989) MPJR 181 : (1989) MPLJ 214
Madhya Pradesh Rajya Suraksha Tatha Lok Vyavastha Adhiniyam, 1980 — Section 12Penal Code, 1860 (IPC) — Section 294, 506
High Courts06 Oct 1988
Commissioner of Income Tax Vs Vijay Transport Co.
Madhya Pradesh High Court · (1989) 175 ITR 589 : (1990) 49 TAXMAN 125
Income Tax Act, 1922 — Section 10(2)
High Courts06 Oct 1988
Kalpana Industries Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1989) 73 STC 124
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1)
High Courts05 Oct 1988Allowed
Nisar Fatima and Others Vs Madhya Pradesh State Road Trans. Corpn. and Others
Madhya Pradesh High Court · (1990) ACJ 1100 : (1988) JLJ 725
High Courts05 Oct 1988
State of Madhya Pradesh Vs Ramprakash and Others Munnilal and etc. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) CriLJ 1585 : (1989) MPJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 187, 201, 302
High Courts05 Oct 1988Allowed
Nisar Fatima and Others Vs M.P. State Road Transport Corporation and Others
Madhya Pradesh High Court · (1990) ACJ 1100 : (1990) 35 MPLJ 437 : (1990) MPLJ 437
Motor Vehicles Act, 1939 — Section 110B
High Courts05 Oct 1988Dismissed
Sumera Vs Madanlal and Others
Madhya Pradesh High Court · AIR 1989 MP 224
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Oct 1988Allowed
Hemraj Vs State Industrial Court and Others
Madhya Pradesh High Court · (1989) 58 FLR 768 : (1994) 3 LLJ 327
Industrial Disputes Act, 1947 — Section 2, 25FMadhya Pradesh Industrial Relations Act, 1960 — Section 62(1)
High Courts03 Oct 1988
S.R. Kalani (HUF) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 73 CTR 160 : (1989) 177 ITR 259 : (1988) 41 TAXMAN 217
High Courts03 Oct 1988Allowed
G.L. Saxena Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1989) MPJR 71
Penal Code, 1860 (IPC) — Section 161Registration of Births and Deaths Act, 1969 — Section 8(1)(a)
High Courts30 Sept 1988Dismissed
Bala Vs Heeralal and others
Madhya Pradesh High Court · (1988) MPLJ 781
Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 70Transfer of Property Act, 1882 — Section 53A
High Courts30 Sept 1988Allowed
Suresh Chandra Jain Vs Dr. Aijaz Ahmad Solat
Madhya Pradesh High Court · (1990) MPJR 723 : (1991) 36 MPLJ 323 : (1991) MPLJ 323
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Sept 1988Dismissed
Bala Vs Heeralal and Others
Madhya Pradesh High Court · (1988) MPLJ 781
Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 70Transfer of Property Act, 1882 — Section 53A