High Courts15 Apr 2023
Shahrukh Jafri Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0057
Madhya Pradesh Municipal Corporation Act, 1956 — Section 307(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 196 of 2,481
High Courts13 Apr 2023Allowed
Babulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 376(2)(n), 376(2)(c), 376(2)(k)
High Courts13 Apr 2023Allowed/Disposed Of
Sarvar Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0048
Indian Penal Code, 1860 — Section 120B, 363, 366, 368, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts13 Apr 2023Allowed
Savitridevi And Others Vs Gyanchand And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0047
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 89, 89(1)(c), Order 23 Rule 3Court Fees Act, 1870 — Section 16
High Courts13 Apr 2023
Mohan Yadav And Others Vs Economic Offence Wingh Unit Indore
Madhya Pradesh High Court · (2023) 04 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts13 Apr 2023
Devki And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 324, 341
High Courts12 Apr 2023Allowed
Dinesh Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court ·
Code Of Criminal Procedure, 1973 — Section 53A, 162, 164A, 313, 315, 374Indian Penal Code, 1860 — Section 342, 376, 450Evidence Act, 1872 — Section 114(g)
High Courts12 Apr 2023Allowed
Kuldeep Kushwaha And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Apr 2023Disposed Of
Reena Khare @ Reena Shirvastava And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0055
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts12 Apr 2023Disposed Of
Ram Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0053
Indian Penal Code, 1860 — Section 34, 148, 149(2), 149, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Apr 2023Allowed
Dharmendra @ Dharamraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323, 326
High Courts12 Apr 2023Allowed
Sangram Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323
High Courts11 Apr 2023Allowed
Harendrajeet Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0119
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 332, 333, 349, 350, 351, 353, 448, 506Arms Act, 1959 — Section 25
High Courts10 Apr 2023Allowed/Disposed Of
Jasrath Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts10 Apr 2023Allowed
Yunus And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts10 Apr 2023Allowed
Harendra Singh Sikarwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts10 Apr 2023Allowed
Mahendra Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29(2)
High Courts10 Apr 2023Allowed/Disposed Of
Keshav Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 336, 506
High Courts10 Apr 2023Allowed
Ajay Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376(2)(N)
High Courts10 Apr 2023
Ravi Panwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 457