High Courts26 Apr 2023Disposed Of
Majid Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 194 of 2,481
High Courts26 Apr 2023Allowed
Fateh Singh Vs M.P.P.K.V.V.Co. Ltd. Indore Through Assistant Engineer Nandkishore
Madhya Pradesh High Court · (2023) 04 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 389(1)Electricity Act, 2003 — Section 135
High Courts25 Apr 2023Allowed
Ombabu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 324, 506
High Courts25 Apr 2023Allowed
Rahul Kahar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354
High Courts25 Apr 2023Disposed Of
Dadan Ram Kewat Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0105
Madhya Pradesh Panchayat Raj Avam Gram. Swaraj Adhiniyam, 1993 — Section 89, 92
High Courts25 Apr 2023Disposed Of
Firoz Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts25 Apr 2023Allowed/Disposed Of
Laxminarayan @ Lachchha And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0103
Indian Penal Code, 1860 — Section 34, 323Code Of Criminal Procedure, 1973 — Section 389
High Courts25 Apr 2023Allowed/Disposed Of
Arif Khan And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0102
Indian Penal Code, 1860 — Section 148, 149, 153A, 323Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts24 Apr 2023Dismissed
Vikram Shrivastava Vs Rampur Finance Corporation Pvt. Ltd And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0111
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2(3)
High Courts24 Apr 2023Dismissed
Ramesh And Others Vs Deceased Sajjan And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0110
Code Of Civil Procedure, 1908 — Section 11, 96, 100
High Courts21 Apr 2023Allowed/Disposed Of
Purushottam Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302
High Courts20 Apr 2023Dismissed
Krishna Gopal Khandelwal Vs Poonamchand Paharia And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0112
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 17Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)
High Courts20 Apr 2023Disposed Of
Ramkumar @ Ramu Goyal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts20 Apr 2023Allowed
S. S Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0085
Indian Penal Code, 1860 — Section 294, 323, 327, 427, 506Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102
High Courts20 Apr 2023Allowed
Reena @ Tina And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0084
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Apr 2023
Sonu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 389(1)Protection Of Children From Sexual Offences Act, 2012 — Section 11(Iv), 12
High Courts20 Apr 2023Allowed
Vickky @ Dasendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 465, 468
High Courts19 Apr 2023Dismissed
Manoj Kumar Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0113
Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 7, 7(3), 12Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 68(1)Justice (Care And Protection Of Children) Act, 2015 — Section 94, 14, 36
High Courts19 Apr 2023Allowed
Pushpendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 04 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts19 Apr 2023Allowed
Vishal And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 04 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366, 368, 376, 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4