High Courts14 Mar 1990
New India Assurance Co. Ltd. and Another Vs Ramswaroop Katare and Another
Madhya Pradesh High Court · (1991) ACJ 591
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,930 of 2,382
High Courts14 Mar 1990
Ramchand Sharma and Others Vs Collector, Customs and Central Excise and Others
Madhya Pradesh High Court · (1991) 33 ECR 95
Central Excises and Salt Act, 1944 — Section 2
High Courts13 Mar 1990
Dhurpatibai and Another Vs Rajendra Kumar and Others
Madhya Pradesh High Court · (1990) 2 ACC 387
Motor Vehicles Act, 1988 — Section 92A
High Courts13 Mar 1990
Dr. Pradeep Kumar Soni Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1990) CriLJ 2055 : (1992) ILR (MP) 972 : (1990) JLJ 513 : (1990) MPJR 512
Criminal Procedure Code, 1973 (CrPC) — Section 177, 438, 439Penal Code, 1860 (IPC) — Section 376
High Courts12 Mar 1990
Babulal and Another Vs State of M.P.
Madhya Pradesh High Court · (1991) CriLJ 786 : (1991) MPLJ 26
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts12 Mar 1990
Babulal and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) 36 MPLJ 26 : (1991) MPLJ 26
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 482
High Courts08 Mar 1990
Imrat and Others Vs Lanjua and Others
Madhya Pradesh High Court · AIR 1991 MP 135 : (1991) JLJ 23 : (1991) MPJR 6 : (1991) 36 MPLJ 164 : (1991) MPLJ 164
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 12(1), 126, 2
High Courts08 Mar 1990
Commissioner of Wealth-tax Vs Sureshchandra Agrawal
Madhya Pradesh High Court · (1990) 185 ITR 396
Wealth Tax Act, 1957 — Section 18(1), 27
High Courts07 Mar 1990
Bhaggo Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1990) 35 MPLJ 838 : (1990) MPLJ 838 : (1991) 1 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Mar 1990
Gangabai Vs Shriram alias Shrikishan
Madhya Pradesh High Court · (1991) CriLJ 2018
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Mar 1990Allowed
Gomtibai Vs Ratan Prakash Ramnath Jha
Madhya Pradesh High Court · (1990) MPJR 306 : (1990) 35 MPLJ 660 : (1990) MPLJ 660
Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Gramin Rin Vimukti Adhiniyam, 1982 — Section 2, 3, 4, 4(1), 7
High Courts06 Mar 1990Allowed
Baij Nath Rajput Vs Narayan Prasad Gupta
Madhya Pradesh High Court · AIR 1991 MP 101 : (1992) ILR (MP) 640 : (1991) 36 MPLJ 241 : (1991) MPLJ 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 11, 15Madhya Pradesh Accommodation Control (Amendment) Act, 1985 — Section 9Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23A, 23C, 23D, 23E
High Courts06 Mar 1990
Baijnath Rajput Vs Narayan Prasad Gupta
Madhya Pradesh High Court · (1990) MPJR 381
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23, 23A
High Courts02 Mar 1990
Commissioner of Income Tax Vs R.J. Trivedi and Sons
Madhya Pradesh High Court · (1990) 82 CTR 387 : (1990) 183 ITR 420 : (1990) 53 TAXMAN 485
Income Tax Act, 1961 — Section 32, 32(2), 73, 73(3), 75
High Courts01 Mar 1990Allowed
Bhagatram and Others Vs State of M.P.
Madhya Pradesh High Court · (1990) CriLJ 2407 : (1990) JLJ 329
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162(1), 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 294
High Courts01 Mar 1990Allowed
Bhagatram Patidar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) MPJR 73 : (1990) 35 MPLJ 770 : (1990) MPLJ 770
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 162(2)Evidence Act, 1872 — Section 154, 32
High Courts01 Mar 1990Dismissed
Devkinandan Tiwari Vs State Industrial Court and Others
Madhya Pradesh High Court · (1990) 35 MPLJ 653 : (1990) MPLJ 653
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 107A
High Courts01 Mar 1990
Iodore Development Authority Vs Madanlal and Others
Madhya Pradesh High Court · (1990) MPJR 803
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 50(3), 50(4), 87(1)(c)(ii)
High Courts01 Mar 1990
Jagdish Prasad Verma Vs Shahji Rao and Others
Madhya Pradesh High Court · (1990) MPJR 220
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), Order 7 Rule 10
High Courts28 Feb 1990
Commissioner of Sales Tax Vs Uttam Construction Co.
Madhya Pradesh High Court · (1990) 78 STC 308
Madhya Pradesh Entry Tax Act, 1976 — Section 13Madhya Pradesh General Sales Tax Act, 1958 — Section 17, 17(1), 17(3), 7Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 13