High Courts17 Apr 1990Dismissed
Tarapore and Co. Vs State of M.P.
Madhya Pradesh High Court · (1991) JLJ 508
Arbitration Act, 1940 — Section 16(1), 20, 20(1), 30, 39Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,928 of 2,382
High Courts17 Apr 1990Allowed
Parashu Ram Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1990) JLJ 721 : (1990) MPJR 659 : (1991) 36 MPLJ 708 : (1991) MPLJ 708
Constitution of India, 1950 — Article 309, 311Madhya Pradesh Special Area Development Authority Rules, 1976 — Rule 3(2)
High Courts17 Apr 1990Dismissed
M/s. Tarapore and Co. Engineers and Contractors Vs State of M. P.
Madhya Pradesh High Court · (1991) MPJR 132
Arbitration Act, 1940 — Section 30(a), 39
High Courts16 Apr 1990Allowed
Mishribai Vs Parasmal
Madhya Pradesh High Court · (1991) 2 DMC 183
Hindu Marriage Act, 1955 — Section 13, 9
High Courts12 Apr 1990Allowed
Ganga Bai Vs Brij Lal
Madhya Pradesh High Court · (1992) 2 DMC 514
Criminal Procedure Code, 1973 (CrPC) — Section 121, 482
High Courts10 Apr 1990Dismissed
Laxmichand Prakashchand Vs Kalyan Solvent Extractions Ltd.
Madhya Pradesh High Court · (1991) 71 CompCas 435
Companies Act, 1956 — Section 433
High Courts10 Apr 1990
Union of India (UOI) Vs Milapchand Mohanlal
Madhya Pradesh High Court · (1990) 2 ACC 309
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 77
High Courts06 Apr 1990Allowed
Dr. Kanhaiyalal Sharda Vs Mohit Kumar Vyas
Madhya Pradesh High Court · (1990) MPLJ 764
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts06 Apr 1990
Parenteral Drugs (India) Pvt. Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 386 : (1991) MPLJ 386
Constitution of India, 1950 — Article 14, 166, 226
High Courts06 Apr 1990Dismissed
Dhaniram and Another Vs Girza Devi and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 300 : (1991) MPLJ 300
Provincial Small Cause Courts Act, 1887 — Section 23, 23(1)Transfer of Property Act, 1882 — Section 109
High Courts05 Apr 1990
Badri Prasad and Another Vs National Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (1992) ACJ 98
Motor Vehicles Act, 1939 — Section 110D
High Courts05 Apr 1990
R.N. Rai Vs Shesh Narayan Rai and Others
Madhya Pradesh High Court · (1990) JLJ 377 : (1990) MPJR 273 : (1990) 35 MPLJ 528 : (1990) MPLJ 528
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115Court Fees Act, 1870 — Section 35
High Courts05 Apr 1990
Smt. Sarmaniya Bai and Others Vs Madhya Pradesh Rajya Parivahan Nigam and Others
Madhya Pradesh High Court · (1991) 1 ACC 193 : (1990) ACJ 862 : AIR 1990 MP 306 : (1990) JLJ 386 : (1990) 35 MPLJ 387 : (1990) MPLJ 387
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Motor Vehicles Act, 1939 — Section 110, 110A, 110A(2), 110B, 110C
High Courts05 Apr 1990
Nazirkhan Vs M.P. Rajya Bhandar Grah Nigam Madhyamik Shiksha Mandal Parishar and Others
Madhya Pradesh High Court · (1990) 35 MPLJ 828 : (1990) MPLJ 828
Constitution of India, 1950 — Article 12, 226, 227
High Courts05 Apr 1990Dismissed
T. Parathasarathy and Others Vs Smt. Madhu Sangal
Madhya Pradesh High Court · (1992) CriLJ 26 : (1990) JLJ 534 : (1990) MPJR 317
Cantonments Act, 1924 — Section 179, 181, 181(4), 181(5), 181(6)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 190, 200, 201, 202, 203
High Courts05 Apr 1990
State of M.P. Vs Bani Singh and Another
Madhya Pradesh High Court · (1990) MPJR 824
Administrative Tribunals Act, 1985 — Section 19
High Courts02 Apr 1990Dismissed
Union of India (UOI) Vs Mahalaxmi Oil and Dal Mill
Madhya Pradesh High Court · (1990) 2 ACC 408 : (1991) ACJ 578
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 151Railways Act, 1989 — Section 72, 73, 76, 80
High Courts02 Apr 1990Partly Allowed
Smt. Usha Devi and Others Vs Bhu-Arjan Adhikari, Indore and Others
Madhya Pradesh High Court · AIR 1990 MP 375
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 30
High Courts02 Apr 1990Allowed
M.L. Beohar Vs Union of India and others
Madhya Pradesh High Court · (1990) JLJ 701
Administrative Tribunals Act, 1985 — Section 20, 27, 28, 29
High Courts02 Apr 1990
Commissioner of Wealth-tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1990) 185 ITR 428
Wealth Tax Act, 1957 — Section 27