High Courts28 Feb 1990
Commissioner of Sales Tax Vs M.P. Auto House
Madhya Pradesh High Court · (1990) 78 STC 280
Madhya Pradesh General Sales Tax Act, 1958 — Section 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,931 of 2,382
High Courts28 Feb 1990
Jagdish Vs Arun Perfumery Works and Others
Madhya Pradesh High Court · (1990) 2 ACC 278 : (1991) ACJ 82
Employees Compensation Act, 1923 — Section 2, 30, 4
High Courts28 Feb 1990Dismissed
Hafiz Mohammad Vs Masood Bi
Madhya Pradesh High Court · (1990) JLJ 594
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 109, 5, 54, 55
High Courts28 Feb 1990
New India Assurance Company Ltd. Vs Jainbai
Madhya Pradesh High Court · (1990) 2 ACC 320
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Feb 1990
Rajendra Donald Vs Smt. Voilet Singh
Madhya Pradesh High Court · (1991) MPJR 117
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c)
High Courts22 Feb 1990Dismissed
Anil Kumar Dhadwaiwale Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1990) 35 MPLJ 478 : (1990) MPLJ 478
High Courts22 Feb 1990
Kalyan Singh Vs Vakil Singh and Others
Madhya Pradesh High Court · (1990) MPJR 177
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts21 Feb 1990
Mohammad Ilias Vs Bodhani Bai
Madhya Pradesh High Court · (1991) 1 ACC 101 : (1992) ILR (MP) 516 : (1991) JLJ 2
Motor Vehicles Act, 1939 — Section 92A
High Courts21 Feb 1990Allowed
Mohammad Ilias Vs Bodhani Bai and Others
Madhya Pradesh High Court · (1991) ACJ 371 : AIR 1991 MP 5 : (1991) 36 MPLJ 119 : (1991) MPLJ 119
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts20 Feb 1990Dismissed
V.D. Balani Bus Service Vs State Transport Appellate Tribunal and Others
Madhya Pradesh High Court · (1990) JLJ 322 : (1990) MPJR 817 : (1990) 35 MPLJ 732 : (1990) MPLJ 732
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 80, 90States Reorganisation Act, 1956 — Section 51(2)
High Courts20 Feb 1990Dismissed
Ishwarlal Vyas Vs District Judge and Another
Madhya Pradesh High Court · (1990) 35 MPLJ 579 : (1990) MPLJ 579
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts19 Feb 1990Allowed
Madho Vs Uttamvir Singh and Others
Madhya Pradesh High Court · (1992) ACJ 65
Motor Vehicles Act, 1939 — Section 110D
High Courts19 Feb 1990
Salauddin Vs Raju and Others
Madhya Pradesh High Court · (1991) 1 ACC 628
Motor Vehicles Act, 1988 — Section 95
High Courts16 Feb 1990Dismissed
Sobaran Singh Vs State of M.P.
Madhya Pradesh High Court · (1990) JLJ 292
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Feb 1990Dismissed
National Insurance Co., Jabalpur Vs Sadhelal and Another
Madhya Pradesh High Court · (1990) 2 ACC 499 : (1991) ACJ 1024 : AIR 1990 MP 383 : (1990) 35 MPLJ 835 : (1990) MPLJ 835
Motor Vehicles Act, 1939 — Section 92A
High Courts15 Feb 1990Dismissed
National Insurance Co. Vs Smt. Savitri Bai @ Vaishakhia Bai and Others
Madhya Pradesh High Court · (1991) 2 ACC 456 : (1992) ILR (MP) 352 : (1990) JLJ 664 : (1990) MPJR 362 : (1991) 36 MPLJ 46 : (1991) MPLJ 46
Motor Vehicles Act, 1939 — Section 92A
High Courts15 Feb 1990Dismissed
National Insurance Co. Ltd. Vs Savitri Bai alias Vaishakhia Bai and Others
Madhya Pradesh High Court · (1991) ACJ 540
Motor Vehicles Act, 1988 — Section 92A
High Courts14 Feb 1990
Khuman Singh Vs Nathuram
Madhya Pradesh High Court · (1992) ILR (MP) 469 : (1991) JLJ 348 : (1991) MPJR 123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4), 13(2)
High Courts14 Feb 1990Allowed
Bhaskar Singh Raghuvanshi Vs Harveer Singh Raghuvanshi and Others
Madhya Pradesh High Court · (1992) ILR (MP) 1 : (1991) MPLJ 557
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 2(1)
High Courts14 Feb 1990Dismissed
Abdul Majid Vs Kamrunnisa Majid
Madhya Pradesh High Court · (1990) CriLJ 2799
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 5, 7