High Courts19 Aug 1993
Gauri Bai and Others Vs Ramesh Kumar and Others
Madhya Pradesh High Court · (1994) 1 ACC 276 : (1994) ACJ 1044
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,865 of 2,382
High Courts19 Aug 1993Dismissed
Murari Lal and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1994) 39 MPLJ 378 : (1994) MPLJ 378
Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts18 Aug 1993
Motiram alias Loma and Another Vs Taj Mohammad and Others
Madhya Pradesh High Court · (1994) ACJ 789
High Courts18 Aug 1993
Raghunath Rao Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (1994) 2 ACC 316 : (1994) 1 ACC 71
High Courts18 Aug 1993
Chandra Prakash (Naib Subedar) Vs Union of India
Madhya Pradesh High Court · (1993) 2 MPJR 404
Army Act, 1950 — Section 191Constitution of India, 1950 — Article 226
High Courts17 Aug 1993Dismissed
Shantabai Dube and Another Vs Kanhaiyalal and Another
Madhya Pradesh High Court · (1994) 1 ACC 462 : (1995) ACJ 706
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3
High Courts17 Aug 1993
Randhir Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) 2 MPJR 14 : (1994) 39 MPLJ 452 : (1994) MPLJ 452
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 342
High Courts17 Aug 1993Dismissed
Jamunadas Baladin Jatav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) 39 MPLJ 569 : (1994) MPLJ 569
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114
High Courts17 Aug 1993
Abdul Rehman and Another Vs Deokibai and Another
Madhya Pradesh High Court · (1993) 2 ACC 520
High Courts16 Aug 1993Allowed
Nagesh and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) JLJ 746
Constitution of India, 1950 — Article 226, 38(2), 39
High Courts16 Aug 1993Dismissed
Kailashchandra Tejpal Vs Vinod Guljarilal and Others
Madhya Pradesh High Court · (1993) ILR (MP) 546 : (1993) 2 MPJR 394 : (1993) 38 MPLJ 961 : (1993) MPLJ 961
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts16 Aug 1993
Deepak Raghunathrao Shohle @ Shole and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) 38 MPLJ 729 : (1993) MPLJ 729
Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 306, 354
High Courts16 Aug 1993
Commissioner of Income Tax Vs Mahesh Oil and Rice Mills
Madhya Pradesh High Court · (1994) 117 CTR 37 : (1996) 221 ITR 387
Income Tax Act, 1961 — Section 187, 187(1), 188Taxation Laws (Amendment) Act, 1984 — Section 187(2)
High Courts13 Aug 1993Dismissed
Deoram Patidar Vs Sumanbai Patidar
Madhya Pradesh High Court · (1993) 2 DMC 347
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts12 Aug 1993Allowed
Bherulal Vs Ramkunwarbai and Others
Madhya Pradesh High Court · AIR 1994 MP 5
Succession Act, 1925 — Section 63
High Courts12 Aug 1993
State of M.P. and Another Vs Sagirath Balai
Madhya Pradesh High Court · (1994) 1 ACC 572
High Courts12 Aug 1993Dismissed
Union of India (UOI) Vs Dewas Flour, Oil and Deoiled Cake Factory
Madhya Pradesh High Court · (1993) 44 ECC 239 : (1993) ECR 578 : (1993) 68 ELT 36
Central Excise Rules, 1944 — Rule 96Central Excises and Salt Act, 1944 — Section 10, 40(1), 40(2)Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts11 Aug 1993Allowed
Om Joshi Vs Shobha Joshi
Madhya Pradesh High Court · (1994) 1 DMC 245
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts11 Aug 1993Dismissed
Sumeshwar Khemi Choudhary Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) ILR (MP) 664 : (1993) 2 MPJR 306 : (1994) 39 MPLJ 265 : (1994) MPLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 327(2)
High Courts30 Jul 1993
Rashid Suhail Siddiqui and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1993) ILR (MP) 408 : (1994) 39 MPLJ 731 : (1994) MPLJ 731
Constitution of India, 1950 — Article 226