High Courts09 Jul 1993Dismissed

Jenendra Kumar Jain Vs Roshanlal

Madhya Pradesh High Court · (1994) JLJ 19 : (1993) 2 MPJR 74

Constitution of India, 1950 — Article 14Madhya Pradesh Accommodation Control (Amendment) Act, 1985 — Section 23JMadhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 20A, 23A, 23B, 23C, 23D