High Courts27 Sept 1993Dismissed

State of M.P. Vs Bhagirath

Madhya Pradesh High Court · (1994) CriLJ 1460 : (1994) JLJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Sept 1993Dismissed

Halkai Vs Savitri Bai

Madhya Pradesh High Court · (1994) 1 DMC 45

Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 4
High Courts24 Sept 1993

Betu @ Kamaal Khan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) ILR (MP) 621 : (1994) 1 MPJR 140 : (1994) 39 MPLJ 874 : (1994) MPLJ 874

Criminal Procedure Code, 1973 (CrPC) — Section 156Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(1), 376(2)
High Courts16 Sept 1993

Meera Bai Vs Bhujbal Singh and Another

Madhya Pradesh High Court · (1994) JLJ 203

Criminal Procedure Code, 1898 (CrPC) — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 209, 360, 4Dakaiti Aur Vyapaharan Prabhavit Kshetra Adhiniyam, 1981 — Section 8
High Courts14 Sept 1993Dismissed

Sunil Kumar Vs Usha

Madhya Pradesh High Court · AIR 1994 MP 1 : (1994) 39 MPLJ 201 : (1994) MPLJ 201

Hindu Marriage Act, 1955 — Section 13