High Courts13 Feb 1997Dismissed
Gram Sewa Samiti Vs Regional Commissioner, Employees' Provident Fund
Madhya Pradesh High Court · (1997) 2 LLJ 1202
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,754 of 2,382
High Courts13 Feb 1997Dismissed
Smt. Saraswatidevi and Another Vs Krishnaram Baldeo Bank Limited and Another
Madhya Pradesh High Court · AIR 1998 MP 73 : (2001) 103 CompCas 485 : (1997) ILR (MP) 153 : (1998) 2 MPLJ 195
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 36Transfer of Property Act, 1882 — Section 58
High Courts12 Feb 1997Dismissed
National Mineral Development Corporation Vs Bindi Bai (Smt.) and Another
Madhya Pradesh High Court · (1998) 1 LLJ 85
Workmens Compensation Act, 1923 — Section 30
High Courts12 Feb 1997Dismissed
A.K. Shrivastava Vs Presiding Officer, Central Government Industrial Tribunal and Others
Madhya Pradesh High Court · (2000) 1 MPJR 24 : (1997) 2 MPLJ 274
Industrial Disputes Act, 1947 — Section 11A
High Courts08 Feb 1997Allowed
Meena and Others Vs Madhya Pradesh State Road Trans. Corpn. and Another
Madhya Pradesh High Court · (1999) ACJ 510
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts08 Feb 1997
Gwalior Road Lines Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 234 ITR 230
Income Tax Act, 1961 — Section 256, 37
High Courts07 Feb 1997Allowed
Phoolchand Surana Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 1997 MP 254 : (1997) ILR (MP) 57 : (1999) 2 MPJR 60
Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3
High Courts07 Feb 1997Dismissed
Bapulal and Others Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 JLJ 138 : (1997) 2 MPLJ 611
Penal Code, 1860 (IPC) — Section 323, 34, 376, 376(2)
High Courts05 Feb 1997Dismissed
New India Assurance Co. Ltd. Vs Radhabai and Others
Madhya Pradesh High Court · (1997) 02 MP CK 0033
High Courts04 Feb 1997
Maya Shrivastava Vs Manoj Kumar
Madhya Pradesh High Court · (1997) 2 DMC 186
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24
High Courts04 Feb 1997
Geeta Bai and Others Vs Ram Singh and Others
Madhya Pradesh High Court · (1998) ACJ 1231
High Courts03 Feb 1997Dismissed
Prem Pharmaceuticals Vs CCE and Another
Madhya Pradesh High Court · (1997) 70 ECR 244
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226, 227
High Courts03 Feb 1997
Leelawati and Others Vs Ravindra Kumar and Others
Madhya Pradesh High Court · (1998) ACJ 1306
Motor Vehicles Act, 1939 — Section 2(19)
High Courts31 Jan 1997Allowed
M.P. Medical Officer's Association and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 JLJ 362 : (1997) 2 MPLJ 242
Criminal Procedure Code, 1973 (CrPC) — Section 164, 17, 20
High Courts30 Jan 1997
Steel Ingots Ltd. Vs Asstt. Collector of Central Excise
Madhya Pradesh High Court · (1998) 98 ELT 353
Central Excise Rules, 1944 — Rule 57GConstitution of India, 1950 — Article 226, 227
High Courts30 Jan 1997
Jasodabai and Ors Vs Shriram and Others
Madhya Pradesh High Court · (1997) 2 ACC 95
High Courts29 Jan 1997
Steel Ingots Limited Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1997) 70 ECR 247
Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 1997Dismissed
Dilip Kumar Vs Bhaiyalal and Others
Madhya Pradesh High Court · (1998) 2 DMC 423 : (1997) 1 DMC 627
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Jan 1997Partly Allowed
Bank Note Press Vs Umrao Singh
Madhya Pradesh High Court · (1998) 1 LLJ 23 : (1997) 2 MPLJ 10
Workmens Compensation Act, 1923 — Section 4A
High Courts28 Jan 1997Dismissed
Laxman Singh Gaur and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 JLJ 61
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 409, 420, 468, 469, 471