High Courts05 Mar 1997
RUKMANI BAI Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1997) 142 CTR 465
Income Tax Act, 1961 — Section 256, 271, 273
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,752 of 2,382
High Courts05 Mar 1997
Kusum Rani Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 DMC 368
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts05 Mar 1997Dismissed
Kalekhan Mohd. (Firm) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 171
Payment of Bonus Act, 1965 — Section 22Payment of Wages Act, 1936 — Section 15(2)
High Courts05 Mar 1997
Chhagan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 2179
Evidence Act, 1872 — Section 113A, 113B, 114Penal Code, 1860 (IPC) — Section 306, 396, 498A
High Courts05 Mar 1997Dismissed
Rajendra Tiwari and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) ILR (MP) 214 : (1997) 2 JLJ 296
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 100, 104, 302, 323, 34
High Courts05 Mar 1997Dismissed
Goverdhandas Prasnani Vs Tikamdas and Others
Madhya Pradesh High Court · (1997) 2 JLJ 363
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 2, 32, 6, 8
High Courts05 Mar 1997Dismissed
Goverdhan Das Vs Tikam Das
Madhya Pradesh High Court · (1997) 2 MPJR 186
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 32, 6, 8, 9
High Courts04 Mar 1997Dismissed
Ajay Mahawar and Others Vs Smt. Savita Devi Kariya
Madhya Pradesh High Court · (1998) 1 MPLJ 402
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)
High Courts04 Mar 1997Partly Allowed
Mitthanlal Mishra Vs State Government of M.P. and Others
Madhya Pradesh High Court · AIR 1998 MP 67 : (1997) ILR (MP) 71 : (1997) 2 MPLJ 216
Forest Act, 1927 — Section 52, 52(4)
High Courts04 Mar 1997
Mitthanlal Mishra Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 216
Forest (Madhya Pradesh Amendment) Act, 1983 — Section 52, 52(4)
High Courts03 Mar 1997Allowed
Ravi Shankar Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302
High Courts03 Mar 1997Allowed
Ravi Shankar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 4111 : (1997) ILR (MP) 278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302, 304B
High Courts03 Mar 1997
Raju Prasad and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) JLJ 79 : (1997) 2 MPLJ 35
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts03 Mar 1997Allowed
Ravi Shankar Shyamlal Vishwakarma Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPLJ 279 : (1998) 1 MPLJ 278
Penal Code, 1860 (IPC) — Section 302
High Courts03 Mar 1997Allowed
Phool Singh Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPJR 236
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts03 Mar 1997
Raju and Another Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 MPJR 408
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Mar 1997Allowed
Phool Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 DMC 632
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Feb 1997Allowed
Smt. Sharda Kothari Vs Gyanmal Kothari
Madhya Pradesh High Court · (1997) 1 DMC 642
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 9
High Courts27 Feb 1997
Krishi Upaj Madi Samiti Betul Vs Kishore
Madhya Pradesh High Court · (1998) 1 MPJR 362
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2)Land Acquisition Act, 1894 — Section 26, 26(2)
High Courts27 Feb 1997Dismissed
Kailash Nath Khanna Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 2 JLJ 7 : (1997) 2 MPLJ 497
Constitution of India, 1950 — Article 14, 19(1), 301Madhya Pradesh General Sales Tax Act, 1958 — Section 12