High Courts14 Mar 1997
Shailendra Kumar Vs Smt. Chandra Prabha
Madhya Pradesh High Court · AIR 1998 MP 266 : (1997) ILR (MP) 45 : (1998) 2 JLJ 158
Divorce Act, 1869 — Section 17
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,751 of 2,382
High Courts14 Mar 1997Dismissed
District Election Officer Vs Ram Babu Dewalia
Madhya Pradesh High Court · (1998) 1 MPJR 107
Madhya Pradesh Municipalities Act, 1961 — Section 20, 20(4)
High Courts13 Mar 1997Dismissed
Smt. Chandra Devi Vs Rakesh Kumar
Madhya Pradesh High Court · (1999) 1 MPJR 568
Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 47
High Courts13 Mar 1997Dismissed
Diamond Cement Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 93 ELT 685
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 14
High Courts12 Mar 1997Allowed
Kashibai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 MPJR 49
High Courts12 Mar 1997
Khialdas and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 146 CTR 742 : (1997) 225 ITR 960 : (1997) 94 TAXMAN 394
Income Tax Act, 1961 — Section 139, 140, 292B
High Courts12 Mar 1997Allowed
Babu Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 DMC 279
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306
High Courts11 Mar 1997
Dayal Dhanka Vs Kanhaiyalal
Madhya Pradesh High Court · (1998) 1 MPJR 254
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(a), 23C, 23D(1), 23E
High Courts11 Mar 1997
Raj Kumari Nigam and Another Vs Ashok and Others
Madhya Pradesh High Court · (1998) ACJ 961
Employees State Insurance Act, 1948 — Section 2, 53
High Courts11 Mar 1997
Natwarlal Vs Union of India (UOI)
Madhya Pradesh High Court · (1999) 151 CTR 644 : (1998) 233 ITR 490 : (1999) 102 TAXMAN 49
Income Tax Act, 1961 — Section 206C
High Courts11 Mar 1997Dismissed
Punjab National Bank Vs M/s. Farishta Hotels
Madhya Pradesh High Court · (1998) 1 MPJR 346
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Mar 1997
Archana Yogendra Tiwari Vs Yogendra Mohan Tiwari
Madhya Pradesh High Court · (1999) 1 MPLJ 365
Hindu Marriage Act, 1955 — Section 14, 15
High Courts10 Mar 1997Dismissed
Vishnu Kumar Mehta Vs Sonia
Madhya Pradesh High Court · (1997) 2 DMC 203
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Mar 1997Allowed
Mukkan @ Balmukund Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPLJ 244
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 50, 8
High Courts10 Mar 1997Dismissed
Smt. Archana Tiwari Vs Yogendra Mohan Tiwari
Madhya Pradesh High Court · (1999) 1 MPJR 321
Hindu Marriage Act, 1955 — Section 15
High Courts06 Mar 1997Allowed
Chaitu Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 JLJ 372 : (1997) 2 MPLJ 577
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Mar 1997Allowed
Shama Bi Vs Shiva and Others
Madhya Pradesh High Court · (1998) ACJ 995
High Courts06 Mar 1997
Commissioner of Income Tax Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (1997) 143 CTR 240 : (1998) 233 ITR 429 : (1997) 93 TAXMAN 558
High Courts05 Mar 1997
Controller of Estate Duty Vs Smt. Narinder Kaur
Madhya Pradesh High Court · (1997) 95 TAXMAN 429
Estate Duty Act, 1953 — Section 64(1)
High Courts05 Mar 1997Dismissed
Shri Acharya Vs Sadija Builders and Investment Pvt. Ltd.
Madhya Pradesh High Court · (1999) 1 MPJR 156
Civil Procedure Code, 1908 (CPC) — Section 115