High Courts11 Apr 1997Allowed
Smt. Jyoti Vs Prakash Chandra
Madhya Pradesh High Court · (1998) 1 DMC 601
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,749 of 2,382
High Courts11 Apr 1997Dismissed
Aslam Beg Mirdha Vs Babulal and Others
Madhya Pradesh High Court · (1997) 2 JLJ 154
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 243P , 243R, 243T, 243W, 243XMadhya Pradesh Municipalities (Election Petition) Rules, 1962 — Rule 19, 19(2), 7, 8
High Courts11 Apr 1997
State of M.P. and Another Vs Engineering Projects (India) Ltd.
Madhya Pradesh High Court · (1997) 2 JLJ 336
Contract Act, 1872 — Section 73Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 16, 16(3), 19, 19(2), 7
High Courts10 Apr 1997Allowed
Dhobilal Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 4108 : (1998) 2 MPLJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts10 Apr 1997Dismissed
Hukumat Rai Lokumal Lalwani Vs Shambhu Lal Manik Ram Khattar
Madhya Pradesh High Court · (1998) 1 MPJR 284 : (1998) 1 MPLJ 641
Civil Procedure Code, 1908 (CPC) — Section 137, 137(2)
High Courts09 Apr 1997
Raghvendra Singh Chouhan and Others Vs Rambabu Singh and Others
Madhya Pradesh High Court · (1998) ACJ 978
High Courts09 Apr 1997Dismissed
Bhagwati Prasad Shivhare Vs Shobha Devi
Madhya Pradesh High Court · (1997) 2 DMC 525
Hindu Marriage Act, 1955 — Section 13, 13(1), 24
High Courts09 Apr 1997
Garibdas Chandrika Prasad Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 147 CTR 373 : (1998) 230 ITR 771 : (1997) 95 TAXMAN 431
Income Tax Act, 1961 — Section 132
High Courts09 Apr 1997Dismissed
Oriental Insurance Co. Ltd. Vs Sunderbai and Another
Madhya Pradesh High Court · (1998) ACJ 970 : (1998) 1 LLJ 37
Workmens Compensation Act, 1923 — Section 30, 4A
High Courts07 Apr 1997
Universal Cables Ltd. Vs Collector of Central Excise
Madhya Pradesh High Court · (1997) 58 ECC 5 : (1998) 98 ELT 73
Central Excise Rules, 1944 — Rule 13, 140, 27, 47, 49Central Excises and Salt Act, 1944 — Section 11A, 2, 35G
High Courts04 Apr 1997Allowed
State of M.P. Vs State Industrial Court and Another
Madhya Pradesh High Court · (1999) 2 MPJR 183
Constitution of India, 1950 — Article 227
High Courts04 Apr 1997
Ramswaroop @ Gajhela Vs State of M. P.
Madhya Pradesh High Court · (1998) 2 MPJR 212
Penal Code, 1860 (IPC) — Section 307, 325
High Courts04 Apr 1997
Narmada Mai Khadan Kamgar Karigar Sahkari Samiti and Others Vs Laxminarayan and Others
Madhya Pradesh High Court · (1998) 1 JLJ 357
Madhya Pradesh Mining Rules, 1996 — Rule 7
High Courts03 Apr 1997Dismissed
Neogy and Sons and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1998 MP 117
Madhya Pradesh Minor Minerals Rules, 1996 — Regulation 2Mineral Concession Rules, 1960 — Rule 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13
High Courts03 Apr 1997Dismissed
National Insurance Co. Ltd. Vs Mallabai and Others
Madhya Pradesh High Court · (1999) ACJ 223
High Courts03 Apr 1997Dismissed
M/s Neogy and Sons Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPJR 278
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(a)
High Courts02 Apr 1997
Bharat Singh Vs Pluton Cement Pvt. Ltd.
Madhya Pradesh High Court · (1999) ACJ 496
Employees Compensation Act, 1923 — Section 11, 4A
High Courts02 Apr 1997Allowed
Abdul Khalil Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPJR 296
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts31 Mar 1997
Anjali Coolers (P) Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 94 ELT 40
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1997Allowed
Santosh Kumar Agrawal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1998 MP 20 : (1997) ILR (MP) 74
Essential Commodities Act, 1955 — Section 3