High Courts27 Jan 1997
Pooran Lal Saraf Vs Chandraprakash
Madhya Pradesh High Court · (1998) 2 MPJR 270
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,755 of 2,382
High Courts27 Jan 1997Allowed
Akhilesh Kumar Jain Vs Satish Mohan and Others
Madhya Pradesh High Court · (1998) ACJ 1282
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jan 1997Allowed
Sandeep Singh Sangar and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 235 : (1997) ILR (MP) 52 : (1997) 1 MPJR 235
Constitution of India, 1950 — Article 226Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 117, 41Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28
High Courts24 Jan 1997
N.C. Dwivedi Vs Union of India
Madhya Pradesh High Court · (1998) 1 MPJR 148
Railways Act, 1890 — Section 80
High Courts24 Jan 1997Dismissed
Chandrasekaran Pillai N. Vs Rani Durgawati Vishwavidyalaya
Madhya Pradesh High Court · (1997) 2 MPJR 176
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1997Dismissed
D.P. Tiwari Vs Managing Director, Bhilai Steel Plant and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 130
Industrial Disputes Act, 1947 — Section 33C(2)Penal Code, 1860 (IPC) — Section 324
High Courts22 Jan 1997
Laxmi Narayan Sharma and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 592
High Courts22 Jan 1997
Vishwa Oil Products Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1998) 60 ECC 34 : (1997) 94 ELT 494
Central Excise Rules, 1944 — Rule 8Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1997Dismissed
Laxmi Narain Sharma Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 198
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49(7A), 49(7AA), 49(8), 49(8)(i), 49(8)(ii)
High Courts21 Jan 1997Dismissed
Bagmal Rajmal Singhai Vs Kamal Kumar Mukundrao @ Balmukund
Madhya Pradesh High Court · (1998) 1 MPLJ 98
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23A, 23J
High Courts21 Jan 1997Dismissed
Narayan Vs State of M.P.
Madhya Pradesh High Court · (1999) ILR (MP) 48 : (1997) 2 JLJ 273 : (1998) 1 MPJR 405
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1997Allowed
Yahiya Kacchi Vs Kurban Shah and Others
Madhya Pradesh High Court · (1997) 1 MPJR 378
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts20 Jan 1997
Ismile Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 260
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1997Allowed
Mukhlal Ram and Others Vs Rewa Sidhi Gramin Bank and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 590
Constitution of India, 1950 — Article 16
High Courts20 Jan 1997Dismissed
Brijlal Patel and Others Vs Managing Director, M.P. Hastashilp Vikas Nigam and Others
Madhya Pradesh High Court · (1997) JLJ 207 : (1998) 1 MPLJ 236
Constitution of India, 1950 — Article 14
High Courts17 Jan 1997Dismissed
Harjee and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 431
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 304B, 306, 34, 396, 498A
High Courts17 Jan 1997Allowed
Ismile and Nago Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPLJ 294
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 1997
Ramcharan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 249
Madhya Pradesh Land Revenue Code, 1959 — Section 50, 57(2)Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Act, 1980 — Section 3
High Courts16 Jan 1997
Mangilal and Others Vs Bhagirath and Others
Madhya Pradesh High Court · (1997) 1 DMC 514
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 6
High Courts16 Jan 1997
Ram Shankar Mishra and Others Vs Brij Kishore Sharma and Others
Madhya Pradesh High Court · (1998) 1 ACC 477
Motor Vehicles Act, 1988 — Section 140