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Madhya Pradesh High Court judgments

47,648 judgments · page 1,716 of 2,383

High Courts27 Mar 1998Allowed

Santosh Kumar Dubey Vs State of M.P. and Others

Madhya Pradesh High Court · (1998) 2 JLJ 44

Madhya Pradesh Janpad Panchayat Employees (Qualification, Recruitment and Conditions of Service) Rules, 1976 — Rule 5(3) , 6, 7, 8Panchayat Raj Adhiniyam, 1993 — Section 85, 91
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High Courts24 Mar 1998Allowed

Kartar Kour and Others Vs Dayal Singh and Others

Madhya Pradesh High Court · (1999) ACJ 699 : (1999) ILR (MP) 1173 : (1999) 2 MPJR 21

Civil Procedure Code, 1908 (CPC) — Section 2Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 110, 165, 166, 167, 168
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High Courts23 Mar 1998Dismissed

Mahesh Kumar Vs Union of India (UOI)

Madhya Pradesh High Court · (1999) 65 ECC 391 : (1999) 111 ELT 703

Central Excises and Salt Act, 1944 — Section 9, 9AA, 9AA(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts11 Mar 1998Dismissed

N.K. Pal Vs Smt. Uma Pal

Madhya Pradesh High Court · (1998) 2 DMC 490 : (1998) 2 MPLJ 27

Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 28Penal Code, 1860 (IPC) — Section 498A
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