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Madhya Pradesh High Court judgments

47,648 judgments · page 1,714 of 2,383

High Courts21 Apr 1998Dismissed

Kuntibai Vs Alakhram

Madhya Pradesh High Court · (1999) 1 DMC 660 : (1999) ILR (MP) 516 : (1999) 1 JLJ 89 : (1998) 2 MPJR 225 : (1998) 2 MPLJ 635 : (1999) 1 RCR(Criminal) 292

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
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High Courts17 Apr 1998Dismissed

Raj Kumar Vs State

Madhya Pradesh High Court · (1998) CriLJ 4518 : (1999) 1 RCR(Criminal) 295

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 482Penal Code, 1860 (IPC) — Section 307, 34, 394, 498A
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High Courts16 Apr 1998Allowed

Smt. Majula Modi Vs Yogendra Kumar Modi

Madhya Pradesh High Court · (1998) 2 DMC 616

Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13, 21A(2)
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High Courts15 Apr 1998Dismissed

Bhanwar Singh and Others Vs Smt. Chameli Bai

Madhya Pradesh High Court · (1998) 2 JLJ 280 : (1998) 2 MPLJ 286

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(1), 13(6), 23A, 23E, 23J
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High Courts03 Apr 1998

Niranjan Soni Vs State of M.P.

Madhya Pradesh High Court · (1999) ILR (MP) 276 : (1999) 2 MPLJ 156

Advocates Act, 1961 — Section 49Standards of Professional Conduct and Etiquette Rules — Rule 1
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