High Courts11 Mar 1998Allowed
Gajra Gears Ltd. Vs Smt. Ashadevi
Madhya Pradesh High Court · (2001) 103 CompCas 489
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,717 of 2,383
High Courts10 Mar 1998Allowed
Devendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 3654 : (1998) 2 MPJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 8, 8(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts09 Mar 1998
Amar Singh Vs M.P. Rajya Matsya Vikas Nigam and Others
Madhya Pradesh High Court · (1998) 2 JLJ 348
High Courts09 Mar 1998Allowed
Hindustan Mills and Electricals Stores Vs Kedia Distillery Limited and Another
Madhya Pradesh High Court · (1999) 1 CivCC 408 : (2001) 103 CompCas 66 : (1998) 2 MPLJ 325 : (1998) 4 RCR(Criminal) 619
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Mar 1998Allowed
Babulal Tiwari and Another Vs Madhya Pradesh State Road Transport Corporation and Another
Madhya Pradesh High Court · (1999) ACJ 968
High Courts09 Mar 1998Dismissed
Tariq Riyaz Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 4437 : (1998) ILR (MP) 340 : (1999) 2 MPJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 209(1), 209(2), 253(1), 253(2), 332
High Courts08 Mar 1998Dismissed
Dr. Lakhan Tiwari Vs Smt. Preeti
Madhya Pradesh High Court · (1999) 1 DMC 149
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts06 Mar 1998Allowed
Ugam Bai and Another Vs Ravi Shanker Yadav and Others
Madhya Pradesh High Court · (1999) ACJ 991 : (1998) 2 MPLJ 18
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 1998
Indra Pal Pandey Vs Harbansh Singh and Others
Madhya Pradesh High Court · (1999) ACJ 984
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Mar 1998
Sakinabai Vs Fakruddin
Madhya Pradesh High Court · (1999) 2 DMC 576
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
High Courts06 Mar 1998Allowed
Mahesh Agarwal Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1998 MP 197 : (1998) 1 MPLJ 643
Telegraph Act, 1885 — Section 7, 7B
High Courts06 Mar 1998Allowed
Mahesh Agrawal Vs Union of India and Others
Madhya Pradesh High Court · (1998) 1 MPJR 228
Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 443
High Courts05 Mar 1998Allowed
Mool Chand Vs S.S. Parihar and Others
Madhya Pradesh High Court · (1999) ACJ 820
Motor Vehicles Act, 1988 — Section 173
High Courts05 Mar 1998
Raymond Limited and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 1 JLJ 238 : (1999) 1 MPLJ 648
Electricity (Supply) Act, 1948 — Section 79
High Courts05 Mar 1998
Raymond Ltd. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1999 MP 143 : (1999) 1 MPLJ 648
Electricity (Supply) Act, 1948 — Section 49, 79
High Courts05 Mar 1998
Ashok Kumar Vs Baboolal and Another
Madhya Pradesh High Court · AIR 1998 MP 267 : (1998) ILR (MP) 1 : (1998) 1 MPJR 231 : (1998) 1 MPLJ 461
Madhya Pradesh Accommodation Control (Amendment) Act, 1983 — Section 12Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11A, 23
High Courts05 Mar 1998
Smt. Kanta Sachdev Vs Devidas
Madhya Pradesh High Court · (1998) 2 DMC 368
Hindu Marriage Act, 1955 — Section 13(1), 25, 28Penal Code, 1860 (IPC) — Section 493A, 498A
High Courts05 Mar 1998Allowed
Bhagwandas Vs State of M.P.
Madhya Pradesh High Court · (1998) ILR (MP) 774 : (1998) 2 JLJ 259 : (1999) 1 MPLJ 373
Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 1998
Himmatlal Vadalia and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1998 MP 330 : (1999) 152 CTR 361 : (1998) 232 ITR 854 : (1998) 100 TAXMAN 445
Income Tax Act, 1961 — Section 269UD
High Courts04 Mar 1998Allowed
Dule Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 JLJ 69
Penal Code, 1860 (IPC) — Section 149, 302, 307, 49