High Courts23 Mar 1999Allowed
Kalyan Singh and Another Vs Sadarani and Another
Madhya Pradesh High Court · (2001) ACJ 1758
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,688 of 2,383
High Courts22 Mar 1999
Shrawan Kumar and Others Vs South Eastern Coal Fields Ltd. and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1066 : (1999) 2 MPLJ 636
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(4)
High Courts19 Mar 1999Allowed
Sanjay Sharma and Others Vs Lakhan Lal Yadav and Others
Madhya Pradesh High Court · (2000) ACJ 1059
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Mar 1999Allowed
Motumal Vs State of M.P. and Another
Madhya Pradesh High Court · (1999) CriLJ 4038 : (2000) ILR (MP) 1165 : (2000) 1 MPJR 550
Prevention of Food Adulteration Act, 1954 — Section 13(2), 2, 20Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts19 Mar 1999
Nagar Panchayat Vs Sunil Kumar Rawat and Another
Madhya Pradesh High Court · (2000) 1 LLJ 821
Industrial Disputes Act, 1947 — Section 17B
High Courts19 Mar 1999
Jinda Ram Vs Union of India (UOI)
Madhya Pradesh High Court · (2000) ILR (MP) 1300 : (1999) 2 MPJR 164 : (1999) 2 MPLJ 221
Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10, 9
High Courts19 Mar 1999
Hemlata Sahu and Others Vs Ramadhar and Another
Madhya Pradesh High Court · (2000) ACJ 134 : (2001) ILR (MP) 395 : (1999) 2 MPLJ 231
Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 147(2)
High Courts19 Mar 1999
Bhan Bai Vs Surjit Singh Bhatiya and Others
Madhya Pradesh High Court · (2000) 2 ACC 402 : (1999) ACJ 1290 : (1999) 1 MPLJ 34
Motor Vehicles Act, 1939 — Section 95(1)(b)(i)
High Courts19 Mar 1999Dismissed
Shree Synthetics Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2000) 70 ECC 650
Civil Procedure Code, 1908 (CPC) — Section 80, 9, 96Customs Act, 1962 — Section 11, 27, 40
High Courts19 Mar 1999Allowed
S.P. Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 1 MPJR 596
High Courts17 Mar 1999Dismissed
Nanak Ram Vs Santoshibai
Madhya Pradesh High Court · (1999) 2 DMC 708
Hindu Marriage Act, 1955 — Section 13(1)
High Courts16 Mar 1999Dismissed
Mahadev Prasad Umadutt and others Vs Munnibai and another
Madhya Pradesh High Court · (2000) 2 MPLJ 361
Evidence Act, 1872 — Section 92Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 1999Allowed
National Council for Teachers Education and Another Vs Chouhan Education Society and Others
Madhya Pradesh High Court · AIR 1999 MP 206 : (2000) ILR (MP) 569 : (1999) 2 MPJR 425 : (1999) 2 MPLJ 409
Constitution of India, 1950 — Article 14, 226National Council for Teacher Education Act, 1993 — Section 12, 14
High Courts16 Mar 1999Dismissed
Mahadev Prasad Umadutt and Others Vs Munnibai and Another
Madhya Pradesh High Court · (2000) 2 MPLJ 361
Evidence Act, 1872 — Section 92Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 1999
Bharti Chandwani and Others Vs Jassumal and Others
Madhya Pradesh High Court · (2001) ACJ 1123
Motor Vehicles Act, 1988 — Section 163, 173
High Courts13 Mar 1999Allowed
Jabalpur Cable Network Pvt. Ltd. Vs E.S.P.N. Software India Pvt. Ltd. and Others
Madhya Pradesh High Court · AIR 1999 MP 271 : (2001) ILR (MP) 846
Arbitration and Conciliation Act, 1996 — Section 16, 17, 18, 19, 37(1)Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 54
High Courts12 Mar 1999Allowed
Bhaiyalal Shukla and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 LLJ 640
High Courts12 Mar 1999
Dhanya Kumar Dharamdas Agarwal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 2 MPLJ 56
Madhya Pradesh Municipal Corporation Act, 1956 — Section 173, 174, 174(1), 184
High Courts11 Mar 1999Dismissed
Balmukund Singhal Vs Biharilal
Madhya Pradesh High Court · (1999) 1 MPJR 577 : (1999) 2 MPLJ 353
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1999Allowed
Sujit Kumar Banerjee Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2000 MP 44 : (2001) ILR (MP) 452
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 33(4)