High Courts10 Apr 1999Allowed
Varalmal Vs Manohar Chand Chopda
Madhya Pradesh High Court · (2000) ILR (MP) 602 : (1999) 2 MPLJ 358
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,687 of 2,383
High Courts08 Apr 1999Dismissed
United India Insurance Co. Ltd. Vs Jamuna Bai and Others
Madhya Pradesh High Court · (2001) ACJ 1355
Motor Vehicles Act, 1988 — Section 173
High Courts08 Apr 1999Dismissed
Kowa Spinning Limited Vs Khandwala Securities Ltd. and Others
Madhya Pradesh High Court · (2000) 1 CompLJ 228 : (2000) ILR (MP) 866
Companies Act, 1956 — Section 397 , 398, 399, 400, 401
High Courts08 Apr 1999Dismissed
M.P. Wakf Board Vs The State of M.P. and Others
Madhya Pradesh High Court · (2000) ILR (MP) 207 : (2000) 1 MPHT 117
Civil Procedure Code, 1908 (CPC) — Section 24Waqf Act, 1995 — Section 83, 85
High Courts08 Apr 1999Dismissed
M.P. Wakf Board Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 61 : (1999) 1 MPLJ 723
Civil Procedure Code, 1908 (CPC) — Section 24Waqf Act, 1995 — Section 83
High Courts07 Apr 1999Dismissed
National Insurance Co. Ltd. Vs Mainabai and Others
Madhya Pradesh High Court · (2000) 1 ACC 335 : (2001) ACJ 1921 : (2001) ILR (MP) 1736 : (2000) 1 MPJR 612
Motor Vehicles Act, 1988 — Section 169
High Courts07 Apr 1999Dismissed
Smt. Manorama Patel and Others Vs Subhash Soni
Madhya Pradesh High Court · (1999) CriLJ 3360 : (2000) ILR (MP) 758
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 154, 156(3), 173(2), 190(1), 200
High Courts07 Apr 1999Dismissed
Vinod Kumar Nema Vs Parshwanath Digamber Jain Mandir Trust
Madhya Pradesh High Court · (1999) 2 MPLJ 392
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts07 Apr 1999Dismissed
Mukesh Kumar Agrawal Vs Raj Kumar Agarwal and Others
Madhya Pradesh High Court · AIR 2000 MP 231 : (1999) ILR (MP) 1199 : (2000) 1 MPLJ 209
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6)
High Courts07 Apr 1999Dismissed
Manorama Patel and Others Vs Subhash Khoobchand Soni
Madhya Pradesh High Court · (1999) 2 MPLJ 99
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 190(1), 200, 201Penal Code, 1860 (IPC) — Section 294, 323, 506
High Courts05 Apr 1999Dismissed
New India Assurance Company Ltd., Korba Vs Smt. Prabhadevi Verma and others
Madhya Pradesh High Court · (2000) 1 MPLJ 40
Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts05 Apr 1999
Commissioner of Income Tax Vs S.R. Rathi
Madhya Pradesh High Court · (2000) 161 CTR 71 : (2000) 241 ITR 190 : (2002) 124 TAXMAN 660
Income Tax Act, 1961 — Section 10(10A), 10(10AA), 260A
High Courts03 Apr 1999
Modern Agrico Industries and Another Vs Union of India (UOI)
Madhya Pradesh High Court · (2000) 241 ITR 414 : (2003) 128 TAXMAN 837
Income Tax Act, 1961 — Section 269T, 276E, 278B
High Courts01 Apr 1999Allowed
Mohammad Akil Khan Vs M.P. Film Development Corporation Ltd.
Madhya Pradesh High Court · AIR 1999 MP 255 : (2001) ILR (MP) 1229 : (2000) 1 MPLJ 54
Arbitration Act, 1940 — Section 21Arbitration and Conciliation Act, 1996 — Section 85
High Courts01 Apr 1999
Chaudhary Kanhaiyalal Hukumchand and Others Vs Union of India (UOI)
Madhya Pradesh High Court · (2000) 241 ITR 843 : (2001) 117 TAXMAN 321
Criminal Procedure Code, 1973 (CrPC) — Section 397Income Tax Act, 1961 — Section 276E
High Courts31 Mar 1999Dismissed
P.P.L. Factory Vs Mangi Lal
Madhya Pradesh High Court · (1999) 2 MPJR 385
High Courts31 Mar 1999Dismissed
Surajmal Vs Rukminibai
Madhya Pradesh High Court · AIR 2000 MP 48 : (2000) 1 DMC 582 : (2000) 1 MPLJ 19
Hindu Marriage Act, 1955 — Section 23(A), 25
High Courts30 Mar 1999Allowed
Gopal Tiwari and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 3417 : (2002) ILR (MP) 146 : (2000) 1 MPJR 162
Criminal Procedure Code, 1973 (CrPC) — Section 320(5), 320(8)Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts23 Mar 1999Allowed
Kusum Gupta Vs Agrawal CoalCorporation
Madhya Pradesh High Court · (2000) ACJ 837
Employees Compensation Act, 1923 — Section 10
High Courts23 Mar 1999Allowed
State Bank of India Vs Nandram (deceased) through L.Rs. and Others
Madhya Pradesh High Court · (2001) 1 MPJR 35 : (1999) 1 MPLJ 719
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 9