Criminal Procedure Code, 1973 (CrPC) — Section 145, 158, 190Madhya Pradesh Land Revenue Code, 1959 — Section 165, 168, 169, 169(ii), 185Transfer of Property Act, 1882 — Section 53A

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High Courts16 Apr 1999

Commissioner of Income Tax Vs Tirupati Construction Co.

Madhya Pradesh High Court · (2000) 241 ITR 833 : (2002) 124 TAXMAN 673

Income Tax Act, 1961 — Section 254(2), 256(2)

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High Courts16 Apr 1999

State Bank of Indore Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2000) 244 ITR 874

Income Tax Act, 1961 — Section 141A, 256

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High Courts16 Apr 1999

Commissioner of Income Tax Vs Abhishek Cineco (P.) Ltd.

Madhya Pradesh High Court · (2001) 114 TAXMAN 748

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts15 Apr 1999Dismissed

Karumu and Another Vs Rafel and Another

Madhya Pradesh High Court · (2000) ILR (MP) 1125 : (1999) 2 MPJR 131 : (1999) 2 MPLJ 551

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19Hindu Succession Act, 1956 — Section 30

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High Courts15 Apr 1999Dismissed

Orissa and Allied Industries Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) ILR (MP) 980 : (1999) 2 JLJ 328 : (2000) 1 LLJ 358 : (2000) 1 MPLJ 26

Industrial Disputes Act, 1947 — Section 2, 25L, 25N, 25N(4)Madhya Pradesh Industrial Disputes Rules, 1957 — Rule 76A, 76A(3)

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High Courts13 Apr 1999Allowed

M/s Thakurdas Narang and Sons Vs State of M.P. and Others

Madhya Pradesh High Court · (1999) 2 MPJR 208

Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 155, 156

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High Courts12 Apr 1999

Pinky Agencies Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2000) 241 ITR 558 : (2003) 128 TAXMAN 838

Income Tax Act, 1961 — Section 256(2), 37

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High Courts12 Apr 1999Allowed

Koushalbai and Others Vs Aabidali and Others

Madhya Pradesh High Court · (1999) 2 ACC 315 : (2000) ACJ 569 : AIR 2000 MP 14 : (1999) 2 MPLJ 587

Motor Vehicles Act, 1939 — Section 95

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High Courts12 Apr 1999Dismissed

Anand Kumar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2000) 1 DMC 204

Penal Code, 1860 (IPC) — Section 304B, 306

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High Courts12 Apr 1999

Shobhanlal and Others Vs State of M.P.

Madhya Pradesh High Court · (1978) ILR (MP) 1052 : (2000) 1 MPHT 49

Criminal Procedure Code, 1973 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 147, 149, 302, 362, 364

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High Courts12 Apr 1999

Mukesh D. Ramtek Vs Smt. Keshar Singh

Madhya Pradesh High Court · (2001) ILR (MP) 1923 : (1999) 2 MPJR 175 : (1999) 2 MPLJ 206

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11, 31, 31(1)

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