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Madhya Pradesh High Court judgments

47,648 judgments · page 1,675 of 2,383

High Courts23 Aug 1999Dismissed

Balram Vs State of M.P.

Madhya Pradesh High Court · (2010) ILR (MP) 2438 : (2000) 1 MPHT 517

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
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High Courts23 Aug 1999

Sachindra Mahawar and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) CriLJ 637 : (2001) ILR (MP) 1418 : (2000) 1 MPHT 127

Constitution of India, 1950 — Article 21, 214, 225Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 409, 498A
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High Courts19 Aug 1999Dismissed

Khageshwar Prasad Vs State of M.P.

Madhya Pradesh High Court · (2000) CriLJ 5041 : (2001) ILR (MP) 1097 : (2000) 2 MPJR 352 : (2000) 3 MPLJ 453 : (2000) 3 MPLJ 372

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(3), 482, 91(1)Madhya Pradesh Extension of Laws Act, 1958 — Section 3(1)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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