High Courts18 Aug 1999
Satya Deo and Others Vs Rukmani Bai and Others
Madhya Pradesh High Court · (2001) ACJ 797
Motor Vehicles Act, 1988 — Section 103, 157, 94, 95
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,676 of 2,383
High Courts18 Aug 1999Allowed
Kamal Kishore Vs Janpad Panchayat, Nalkheda and Others
Madhya Pradesh High Court · AIR 2000 MP 225 : (1999) 2 JLJ 370 : (2000) 1 MPHT 212 : (2000) 1 MPLJ 309 : (1999) 2 MPLJ 471 : (1999) 2 MPLJ 470
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 40
High Courts18 Aug 1999
Jai Bhan Singh Pawaiya Vs Madhavrao and Others
Madhya Pradesh High Court · AIR 2000 MP 111 : (2000) ILR (MP) 1103 : (2000) 1 MPHT 348 : (1999) 2 MPJR 326
Constitution of India, 1950 — Article 225, 329, 348High Court of Madhya Pradesh Rules, 2008 — Rule 2Representation of the People Act, 1951 — Section 80
High Courts18 Aug 1999Dismissed
Badan Singh Raghuvanshi Vs B. Rajgopal Naidu and Another
Madhya Pradesh High Court · AIR 2000 MP 56 : (2000) ILR (MP) 830 : (2001) 4 MPLJ 407
Constitution of India, 1950 — Article 2, 225, 329, 348, 348(2)Representation of the People Act, 1951 — Section 100, 80, 81(3), 83(1), 87
High Courts18 Aug 1999
Shyam Sundar Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 103
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 50, 50(1)
High Courts18 Aug 1999Dismissed
Jaibhan Singh Pawaiya Vs Shri Madhavrao Scindhia and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1103 : (2000) 1 JLJ 108 : (2001) 4 MPLJ 339
Civil Procedure Code, 1908 (CPC) — Section 4Constitution of India, 1950 — Article 225, 329, 348, 348(1), 348(2)Representation of the People Act, 1951 — Section 117, 80, 81, 82, 83
High Courts18 Aug 1999
Shivlal Kishanlal Aheer Vs Board of Revenue, Gwalior and others
Madhya Pradesh High Court · (2000) 1 MPLJ 257
Madhya Pradesh Co-operative Societies Act, 1960 — Section 41, 77
High Courts17 Aug 1999Dismissed
Sanjay Kumar Verma Vs State of M.P. and Another
Madhya Pradesh High Court · (2000) 2 MPHT 20
High Courts17 Aug 1999Dismissed
Sanjay Kumar Bhairav Lal Verma Vs State of M.P. and Another
Madhya Pradesh High Court · (1999) 2 MPLJ 629
High Courts17 Aug 1999Dismissed
Madhu @ Sanjeev Kumar Vs Smt. Lalita Bai
Madhya Pradesh High Court · (2001) ILR (MP) 905 : (2000) 1 MPHT 524 : (2000) 1 MPJR 148 : (2000) 1 MPLJ 76 : (2000) 1 RCR(Criminal) 751
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts17 Aug 1999Allowed
M.P.S.R.T.C. and another Vs Kalpana Bai and another
Madhya Pradesh High Court · (2000) 2 MPLJ 340
Motor Vehicles Act, 1988 — Section 140
High Courts16 Aug 1999Allowed
Govind Ramlal Marar Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPLJ 250
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts16 Aug 1999Allowed
Sultan Khan Vs State of M.P.
Madhya Pradesh High Court · (2001) ILR (MP) 745 : (2000) 1 MPHT 278
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 24, 27, 39
High Courts16 Aug 1999Allowed
Sher Khan Vs The State of M.P. and Others
Madhya Pradesh High Court · (2000) CriLJ 783 : (2000) 1 JLJ 32 : (2000) 1 MPHT 273 : (2000) 3 MPLJ 331
Arms Act, 1959 — Section 17(1), 17(3), 17(6), 18(2), 21Arms Rules, 1962 — Rule 46, 55
High Courts16 Aug 1999Allowed
Kandra Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 289 : (2000) 1 MPLJ 98
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18 , 42, 42(1), 42(2), 52
High Courts16 Aug 1999Dismissed
State of M.P. Vs B.L. Kaul and Others
Madhya Pradesh High Court · (2000) 1 MPHT 79 : (2000) 1 MPJR 254
Constitution of India, 1950 — Article 227Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42, 42(1), 56, 56(3)
High Courts16 Aug 1999Dismissed
M.P. Financial Corporation and Another Vs R.R. Flour Mills Pvt. Ltd. and Another
Madhya Pradesh High Court · (2000) 1 MPHT 426
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, Order 43 Rule 2, 104, 104(2)
High Courts12 Aug 1999Allowed
Ram Chandra Vs Prem Bai and Others
Madhya Pradesh High Court · (2000) 1 MPHT 263
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 8 Rule 1, Order 8 Rule 8A, 115Limitation Act, 1963 — Section 5
High Courts12 Aug 1999Allowed
Ramchandra Vs Prem Bai and Others
Madhya Pradesh High Court · (1999) 2 JLJ 393 : (1999) 2 MPJR 290 : (1999) 2 MPLJ 499
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), Order 8 Rule 1(5), 115
High Courts12 Aug 1999Dismissed
Tansukhlal and Others Vs Smt. Vinita and Others
Madhya Pradesh High Court · (2000) 2 MPJR 90
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115