High Courts07 Sept 1999Allowed
Vishnuram Agrawal and others Vs South Eastern Coal Fields Ltd. and another
Madhya Pradesh High Court · (2000) 2 MPLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,673 of 2,383
High Courts06 Sept 1999Dismissed
Somvati Soni Vs Gram Panchayat, Padwar and others
Madhya Pradesh High Court · (2000) 1 MPLJ 173
Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3(3)Madhya Pradesh Panchayat (Procedure of Meeting and Conduct of Business) Rules 1994 — Rule 3
High Courts06 Sept 1999Dismissed
ROM Industries Ltd. and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2000) 3 CivCC 664 : (1999) 2 JLJ 400 : (2000) 1 MPHT 433 : (2000) 3 MPLJ 125 : (2000) 4 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 3(1)
High Courts06 Sept 1999Dismissed
Yogendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2001) ILR (MP) 1610 : (2000) 1 MPHT 409
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 204, 209, 319Penal Code, 1860 (IPC) — Section 307, 326, 394Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts06 Sept 1999
Oriental Insurance Co. Ltd. Vs Gopal Singh and Others
Madhya Pradesh High Court · (2000) ACJ 255 : (1999) 2 JLJ 338 : (1999) 2 MPLJ 541
Motor Vehicles Act, 1988 — Section 140, 141, 149(1), 166, 168
High Courts02 Sept 1999Dismissed
Radheshyam Dewangan and Others Vs South Eastern Coalfields Ltd. and Others
Madhya Pradesh High Court · (2001) 3 LLJ 1271
Constitution of India, 1950 — Article 226, 227
High Courts02 Sept 1999
Mati Bai Vs South Eastern Coal Fields Ltd. and Others
Madhya Pradesh High Court · (2001) ACJ 209 : (2000) 1 MPLJ 63
High Courts02 Sept 1999Allowed
M.K.S. Engineering Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 JLJ 44
Constitution of India, 1950 — Article 14, 226, 227
High Courts01 Sept 1999Dismissed
Nagrik Upbhokta Margdarshak Manch, Jabalpur Vs State of M.P. and others
Madhya Pradesh High Court · (2000) 2 MPLJ 589
Essential Commodities Act, 1955 — Section 3, 5
High Courts01 Sept 1999Allowed
Deepak Dawar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) CriLJ 2874 : (1999) 2 MPJR 466
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(9), 326, 482Penal Code, 1860 (IPC) — Section 326, 406, 498A, 506B
High Courts01 Sept 1999Dismissed
S.P. Anand Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2000) 1 MPHT 200 : (2000) 2 MPLJ 427
Constitution of India, 1950 — Article 106, 125, 14, 21, 221Salaries, Allowances and Pensions of Members of Parliament Act, 1954 — Section 8A
High Courts01 Sept 1999Dismissed
Isarul Haque Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 MPHT 23
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1999Partly Allowed
Mohan Jute Mills Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 3 LLJ 1550 : (2000) 1 MPHT 389
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1999
Commissioner of Income Tax Vs Metachem Industries
Madhya Pradesh High Court · (2000) 161 CTR 444 : (2000) 245 ITR 160 : (2001) 116 TAXMAN 572
Income Tax Act, 1961 — Section 68
High Courts01 Sept 1999Dismissed
Vishnunath Moitra Vs M.P.E.B. and Others
Madhya Pradesh High Court · (2000) 1 MPHT 361
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1999Allowed
Sitaram Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2000) 1 JLJ 29
Land Acquisition Act, 1894 — Section 31
High Courts01 Sept 1999
B.R. Nikunj Vs Vipin Bansraj Tiwari
Madhya Pradesh High Court · (2000) 1 MPLJ 557
Contempt of Courts Act, 1971 — Section 10Penal Code, 1860 (IPC) — Section 336, 34, 427
High Courts31 Aug 1999Allowed
Lakhan Singh Kaurav Vs Himmat Singh Kaurav and others
Madhya Pradesh High Court · (2000) 3 MPLJ 92
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 69, 70
High Courts31 Aug 1999Dismissed
Perfect Industrial Agencies Pvt. Ltd. and Another Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2000) 1 MPHT 474
Companies Act, 1956 — Section 34Constitution of India, 1950 — Article 226, 227Madhya Pradesh Commercial Tax Act, 1994 — Section 49
High Courts31 Aug 1999Dismissed
Manju Shyam Sunder Ramteke and another Vs Manda Vaidya and others
Madhya Pradesh High Court · (2000) 1 MPLJ 411
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 64