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Madhya Pradesh High Court judgments

47,648 judgments · page 1,628 of 2,383

High Courts22 Sept 2000Partly Allowed

Anand Singhal Vs Smt. Ramkatori Devi

Madhya Pradesh High Court · (2001) 1 MPHT 321 : (2001) 1 MPJR 150

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 6 Rule 2, Order 6 Rule 2(1), Order 6 Rule 9Registration Act, 1908 — Section 17, 17(2)
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High Courts15 Sept 2000Dismissed

Suresh Gidwani and Another Vs Anil Somani

Madhya Pradesh High Court · (2000) 4 MPHT 155 : (2001) 1 MPLJ 111

Civil Procedure Code, 1908 (CPC) — Section 105, 115, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)
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High Courts15 Sept 2000

Kaloo Khan Vs State of M.P.

Madhya Pradesh High Court · (2001) CriLJ 873 : (2000) 2 MPJR 535 : (2000) 3 MPLJ 384

Arms Act, 1959 — Section 25, 25(1B), 27Criminal Procedure Code, 1973 (CrPC) — Section 151, 377, 377(1), 377(2), 378
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