High Courts03 Oct 2000Allowed

Azeem Vs Badri Prasad and others

Madhya Pradesh High Court · (2001) 2 MPHT 135 : (2001) 2 MPLJ 2

Motor Vehicles Act, 1988 — Section 168, 171, 173Penal Code, 1860 (IPC) — Section 279, 337