High Courts16 Oct 2000Allowed
Subhashchandra Barnasia Vs M.P.E.B. and Others
Madhya Pradesh High Court · (2001) 4 MPHT 288 : (2001) 3 MPLJ 622
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,625 of 2,383
High Courts16 Oct 2000Allowed
M.P. Ashok Hotel Corporation Limited and another Vs The Appellate Authority and another
Madhya Pradesh High Court · (2001) 2 MPHT 199
Industrial Disputes Act, 1947 — Section 11, 11Madhya Pradesh Industrial Disputes Rules, 1957 — Rule 10Madhya Pradesh Shops and Establishments Act, 1958 — Section 58, 58(1), 58(2), 58(3), 59
High Courts16 Oct 2000Dismissed
Khuman and another Vs Barelal and others
Madhya Pradesh High Court · (2001) 1 DMC 186 : (2001) 1 MPHT 83 : (2001) 1 MPLJ 39
Hindu Marriage Act, 1955 — Section 16Hindu Succession Act, 1956 — Section 3(1), 8
High Courts16 Oct 2000Allowed
Dev Sharma Vs M.P.E.B. and others
Madhya Pradesh High Court · (2001) 4 MPHT 72 : (2001) 3 MPLJ 202
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 9(5)
High Courts14 Oct 2000Allowed
Dhumaniya Vs Harisingh
Madhya Pradesh High Court · (2000) 10 LAWS(MPH) 45 : (2001) MPRN 85
Constitution Of India, 1950 — Article 342Madhya Pradesh Land Revenue Code, 1959 — 165, 165(6), 169, 170, 170(A), 170(A)(2)(a), 170(A)(2)(b), 170(B), 170(B)(3), 257(1-1), 257(A), 257(H)Code Of Civil Procedure, 1908 — 9
High Courts14 Oct 2000Allowed
Bhaiyalal Vs Kashi Bai and another
Madhya Pradesh High Court · (2001) 1 MPLJ 429
Succession Act, 1925 — Section 57
High Courts14 Oct 2000Allowed
P.S. Metal Works Vs Rezwan Ali and another
Madhya Pradesh High Court · (2001) 1 MPLJ 405
Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 3, 4Workmens Compensation Rules, 1924 — Rule 32
High Courts14 Oct 2000Allowed
Sushila Shrivastava (Smt.) Vs Nafees Ahmed Qureshi and Another
Madhya Pradesh High Court · (2001) 1 JLJ 351 : (2001) 2 MPLJ 613
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 12(5), 13, 13(1)
High Courts13 Oct 2000
Ravindra Kumar Shivhare Vs Smt. Dhannobai and Others
Madhya Pradesh High Court · (2000) 4 MPHT 405
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts13 Oct 2000
Ganesh Vidya Mandir Higher Secondary School and Another Vs R.P.F. Commissioner and Others
Madhya Pradesh High Court · (2000) 87 FLR 924 : (2001) 1 LLJ 1019
High Courts13 Oct 2000Partly Allowed
Gajanand Vs Ramnath and others
Madhya Pradesh High Court · (2001) 1 MPHT 337
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 250
High Courts13 Oct 2000Dismissed
Hardayal Vs Aram Singh and Others
Madhya Pradesh High Court · AIR 2001 MP 203 : (2001) 1 MPJR 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 54
High Courts13 Oct 2000Dismissed
Banshi Vs State of M.P. and another
Madhya Pradesh High Court · (2001) 1 MPLJ 170
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts12 Oct 2000
Nathoolal Patel and Others Vs Nayak Narendra and Another
Madhya Pradesh High Court · (2002) ACJ 1809
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Oct 2000
Trustees of Indore Cancer Foundation Charitable Trust Vs Union of India and Others
Madhya Pradesh High Court · (2000) 164 CTR 342 : (2001) 248 ITR 730 : (2001) 116 TAXMAN 531
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 12A, 154
High Courts12 Oct 2000Dismissed
Kamal Kishore and another Vs Ramswarup and others
Madhya Pradesh High Court · (2001) 1 MPHT 349 : (2001) 1 MPLJ 98
Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 6, 8(2)
High Courts12 Oct 2000Dismissed
Girraj Kishore Vs Kamla Bai
Madhya Pradesh High Court · (2001) 1 MPHT 286 : (2001) 1 MPLJ 361
Evidence Act, 1872 — Section 115, 116, 137Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 111
High Courts12 Oct 2000Allowed
Smt. Munnibai and others Vs Arun Kumar and others
Madhya Pradesh High Court · (2001) ACJ 960 : (2001) 1 MPHT 291 : (2001) 2 MPLJ 110
Motor Vehicles Act, 1988 — Section 168, 171, 173Penal Code, 1860 (IPC) — Section 304
High Courts12 Oct 2000Dismissed
Ghanashyam Vs Bal Mukund
Madhya Pradesh High Court · (2001) 1 MPHT 283
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 55
High Courts12 Oct 2000Dismissed
Sanjay Kumar Dubey Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2001) 1 JLJ 164 : (2000) 4 MPHT 403
Constitution of India, 1950 — Article 3