High Courts15 Sept 2000Dismissed
Hassan Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 4 MPHT 515 : (2001) 1 MPLJ 194
Constitution of India, 1950 — Article 227Madhya Pradesh Police Regulations — Regulation 70A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,629 of 2,383
High Courts14 Sept 2000Dismissed
Laxminarayan Vs Tulsabai and Others
Madhya Pradesh High Court · (2000) 4 MPHT 351 : (2001) 1 MPLJ 263
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts13 Sept 2000Dismissed
Nanku @ Nagendra Singh and others Vs Ramdarash Singh
Madhya Pradesh High Court · (2001) 2 MPLJ 97
Evidence Act, 1872 — Section 18
High Courts13 Sept 2000
Shivcharan Lal Vs Municipal Corporation
Madhya Pradesh High Court · (2001) 1 JLJ 106 : (2001) 5 MPHT 85 : (2001) 1 MPLJ 663
Madhya Pradesh Municipal Corporation Act, 1956 — Section 60, 60(2), 60(5)
High Courts13 Sept 2000
Rameshchand Srivastava Vs Smt. Shakuntala Devi and Another
Madhya Pradesh High Court · AIR 2001 MP 53 : (2000) 4 MPHT 388 : (2001) 1 MPLJ 46
Succession Act, 1925 — Section 372
High Courts13 Sept 2000Allowed
Mohan Krishna Dwivedi Vs Bhau Sahib Argade
Madhya Pradesh High Court · (2001) 1 MPHT 316 : (2000) 3 MPLJ 537
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23
High Courts13 Sept 2000Dismissed
Kashi Bai and another Vs Kashi Ram and others
Madhya Pradesh High Court · (2001) 1 MPHT 239 : (2001) 1 MPLJ 35
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13
High Courts13 Sept 2000Allowed
Longabai Vs Prem Chand
Madhya Pradesh High Court · (2000) 4 MPHT 340 : (2001) 2 MPLJ 19
Evidence Act, 1872 — Section 116Madhya Pradesh Public Trust Act, 1951 — Section 32
High Courts08 Sept 2000Allowed
T.T.K. Pharma Limited Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2001) 121 STC 595
Madhya Pradesh General Sales Tax Act, 1958 — Section 2Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2
High Courts07 Sept 2000
Shreeram Vs Peerulal and Another
Madhya Pradesh High Court · (2001) 1 ACC 430 : (2002) ACJ 898
High Courts07 Sept 2000Allowed
Regional Director, E.S.I. Corporation and Another Vs Ram Singh and Another
Madhya Pradesh High Court · (2000) 87 FLR 832 : (2001) 1 LLJ 791
Employees State Insurance Act, 1948 — Section 2(8)
High Courts07 Sept 2000Dismissed
M.P. State Road Transport Corporation and another Vs Prantiya Rajya Pariwahan Karmchari Sangh (Congress), Gwalior and another
Madhya Pradesh High Court · (2001) 1 MPLJ 255
Madhya Pradesh Industrial Relations Act, 1960 — Section 51
High Courts06 Sept 2000Dismissed
Duryodhan and others Vs State of M.P. and another
Madhya Pradesh High Court · (2001) CriLJ 1614 : (2001) 1 MPHT 215 : (2001) 1 MPLJ 318
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 397
High Courts06 Sept 2000Allowed
Shrikant Pandey Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 218
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 380, 409
High Courts06 Sept 2000Partly Allowed
Badri Prasad Vs Smt. Urmila Mahobiya
Madhya Pradesh High Court · AIR 2001 MP 106 : (2001) ILR (MP) 1363 : (2001) 3 MPHT 14 : (2001) 2 MPLJ 631
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 14
High Courts06 Sept 2000Allowed
National Steel Industries Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (2001) 73 ECC 372 : (2001) 134 ELT 616
Central Excises and Salt Act, 1944 — Section 11, 35F
High Courts06 Sept 2000
Shabbir Hussain Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (2001) 1 ACC 250
High Courts05 Sept 2000Dismissed
Insurance Co. Ltd. Vs Prabhakar Dobdhe and Others
Madhya Pradesh High Court · (2001) 2 MPJR 130
High Courts05 Sept 2000
National Insurance Co. Ltd. Vs Kans Ram and Others
Madhya Pradesh High Court · (2002) 3 ACC 676
Motor Vehicles Act, 1988 — Section 157