High Courts26 Jun 2002
Commissioner of Sales Tax Vs Surana Traders
Madhya Pradesh High Court · (2003) 129 STC 255
Madhya Pradesh General Sales Tax Act, 1958 — Section 45B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,561 of 2,383
High Courts26 Jun 2002Dismissed
M.P. State Electricity Board Vs The Collector and Another
Madhya Pradesh High Court · (2003) ACJ 971 : AIR 2003 MP 156 : (2003) 1 MPHT 371
Environment (Protection) Act, 1986 — Section 2Public Liability Insurance Act, 1991 — Section 2, 3(2)
High Courts26 Jun 2002
Ram Dayal Prajapati Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2003 MP 171 : (2002) ILR (MP) 589
Madhya Pradesh Municipal Corporation Act, 1956 — Section 37Madhya Pradesh Municipalities (the Conduct of Business of the Mayor-in-Council/President-in-Council and the powers and Functions of the Authorities) Rules, 1998 — Rule 3(2)
High Courts25 Jun 2002Dismissed
Chief Engineer, P.W.D., Gwalior and Others Vs Safiq Rehman and Others
Madhya Pradesh High Court · (2002) 2 MPJR 347
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 62
High Courts25 Jun 2002Allowed
Prakash Chand Jain and another Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 489
Madhya Pradesh Private Educational Institutions (Promotion of Teachers and other Employees working in Schools) Rules, 1988 — Rule 5, 6
High Courts25 Jun 2002Dismissed
Jagdish Prasad Tiwari and others Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 247
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts25 Jun 2002Dismissed
Jadugar Anand Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 1 MPHT 297 : (2003) 1 MPLJ 231 : (2003) 2 RCR(Criminal) 17
Prevention of Cruelty to Animals Act, 1960 — Section 21, 22, 24
High Courts25 Jun 2002
Controller of Estate Duty Vs H.H. Maharani Mrunalinidevi Puar
Madhya Pradesh High Court · (2003) 158 ELT 254 : (2003) 264 ITR 513 : (2002) 4 MPHT 428 : (2003) 2 MPLJ 494
Estate Duty Act, 1953 — Section 57, 57(1), 57(2), 70
High Courts25 Jun 2002Dismissed
Gwalior Distillers Limited Vs The Collector (Excise) and Others
Madhya Pradesh High Court · (2002) 4 MPHT 12
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Distillery Rules, 1995 — Rule 6Madhya Pradesh Excise Act, 1915 — Section 2(13), 2(6)
High Courts25 Jun 2002Dismissed
State of M.P. Vs Ku. Pratibha Badlani and Others
Madhya Pradesh High Court · (2002) 95 FLR 1161 : (2002) 4 MPHT 339
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts25 Jun 2002Allowed
Prabhanshu Kamal and Others Vs Awadhesh Singh Bhadoriya and Another
Madhya Pradesh High Court · (2003) 1 ALT(Cri) 1 : (2002) CriLJ 4532 : (2002) 3 MPHT 496
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 213Motor Vehicles Act, 1988 — Section 129
High Courts25 Jun 2002Dismissed
Guru Refractories Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 4 MPHT 17
Central Sales Tax Act, 1956 — Section 14Madhya Pradesh General Sales Tax Act, 1958 — Section 39, 8(1)Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 39(2), 62, 62(3), 81
High Courts25 Jun 2002Dismissed
The Association of Punjab National Bank Employees Vs The Deputy General Manager (P.N.B.) and Others
Madhya Pradesh High Court · (2002) 95 FLR 923 : (2003) 1 LLJ 706 : (2002) 4 MPHT 221
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts25 Jun 2002Allowed
Smt. Nirja Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2003 MP 11
Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 — Section 16(4)Motor Vehicles Act, 1988 — Section 16(3)
High Courts25 Jun 2002Dismissed
Shrikishan Mittal Vs UCO Bank and Others
Madhya Pradesh High Court · (2003) 1 LLJ 156 : (2002) 4 MPLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342United Commercial Bank Officers Employees (Discipline and Appeal) Regulations, 1976 — Regulation 3(1)
High Courts25 Jun 2002
CED Vs H.H. Maharani Mrunalinidevi Puar
Madhya Pradesh High Court · (2002) 177 CTR 116 : (2003) 130 TAXMAN 622
Estate Duty Act, 1953 — Section 53, 56, 57, 61, 64
High Courts25 Jun 2002Dismissed
Abid Ali Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) CriLJ 3103 : (2006) ILR (MP) 1317 : (2003) 1 MPLJ 599 : (2003) 1 MPLJ 598
Explosive Substances Act, 1908 — Section 3, 5Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5Penal Code, 1860 (IPC) — Section 506, 506B, 509
High Courts24 Jun 2002Dismissed
M.P.S.R.T.C. and Others Vs Devendra Kumar Pande and Others
Madhya Pradesh High Court · (2002) 2 MPJR 525
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 62, 65
High Courts24 Jun 2002Dismissed
M.P. State Road Transport Corporation and others Vs Devendra Kumar Pande and others
Madhya Pradesh High Court · (2002) 4 MPLJ 546
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 62, 65
High Courts24 Jun 2002Dismissed
Ram Bhilash Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 238
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 21, 21(1)