High Courts04 Jul 2002
Parath Singh and 3 Others Vs Sanjay Sharma and Two Others
Madhya Pradesh High Court · (2002) 07 MP CK 0129
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,559 of 2,383
High Courts04 Jul 2002Allowed
Satyabhama Bai and Others Vs Anil Kumar and Others
Madhya Pradesh High Court · (2003) ACJ 1174 : (2003) ILR (MP) 822 : (2003) 1 MPJR 467
High Courts04 Jul 2002Allowed
Bhola Vs Secretary, Deptt. of Home, Govt. of M.P. and Others
Madhya Pradesh High Court · (2003) CriLJ 4046 : (2003) 1 MPJR 381
Madhya Pradesh Suraksha Adhiniyam, 1990 — Section 4, 6Public Gambling Act, 1867 — Section 4A
High Courts04 Jul 2002
Smt. Davinder Vs Inderjit
Madhya Pradesh High Court · (2003) 2 DMC 252
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts04 Jul 2002
Munnalal Agnihotri Vs Ramshankar and Others
Madhya Pradesh High Court · (2003) 1 ACC 39
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jul 2002Allowed
Smt. Sunder Bai and Others Vs Nonit Ram
Madhya Pradesh High Court · AIR 2003 MP 268
Evidence Act, 1872 — Section 101Specific Relief Act, 1963 — Section 10, 16, 22, 6Transfer of Property Act, 1882 — Section 53A
High Courts04 Jul 2002Allowed
Amar Chand Bawaria Vs Union of India and Others
Madhya Pradesh High Court · (2003) 2 MPJR 74
Cantonments Act, 1924 — Section 13(3)(f)Cantonments Electoral Rules, 1945 — Rule 3
High Courts03 Jul 2002Dismissed
Ram Kumar Kewat Vs State of M.P.
Madhya Pradesh High Court · (2002) 4 MPLJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts03 Jul 2002Dismissed
Syed Mehadi Hassan Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 4 MPHT 171
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Employees Recruitment and Conditions of Service Rules, 1968 — Rule 23
High Courts03 Jul 2002Allowed
Sharda Prasad Gupta Vs Smt. Vidyadevi Gupta and Another
Madhya Pradesh High Court · (2003) 2 MPJR 10
High Courts02 Jul 2002Dismissed
Smt. Vinod shrivastava Vs Laxminarain Sharma and others
Madhya Pradesh High Court · (2002) 3 MPLJ 454
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 6(a)(iii)
High Courts02 Jul 2002
Heeralal Pandey Vs Susheel Kumar and Others
Madhya Pradesh High Court · (2004) 2 ACC 868
High Courts02 Jul 2002Allowed
Shankerdas Lohana Vs Union of India and others
Madhya Pradesh High Court · (2003) 1 MPLJ 159
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2(b), 24, 33
High Courts02 Jul 2002
Premlata Jaiswal (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 1 JLJ 352 : (2003) 1 MPJR 223
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 21, 21(1), 21(4), 31(4), 85Madhya Pradesh Panchayats (Appeal and Revision) Rules, 1995 — Rule 3, 5, 6
High Courts02 Jul 2002Dismissed
P.A. Samual Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 393 : (2002) 4 MPLJ 514
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts02 Jul 2002Dismissed
Union of India (UOI) Vs Pyarelal Tarachand and Another
Madhya Pradesh High Court · (2003) 180 CTR 551 : (2003) 264 ITR 525 : (2004) 135 TAXMAN 97
Income Tax Act, 1961 — Section 276B, 278B
High Courts02 Jul 2002
Umashankar Pacholi Vs Mahendra Singh and Another
Madhya Pradesh High Court · (2004) ACJ 330 : (2003) ILR (MP) 960 : (2003) 2 MPJR 57
High Courts02 Jul 2002Allowed
Dheeraj Singh and Another Vs Ajay Kumar and Others
Madhya Pradesh High Court · (2003) ACJ 1978 : (2003) 4 MPLJ 8
Motor Vehicles Act, 1988 — Section 140
High Courts02 Jul 2002Partly Allowed
Lallu alias Sharad Kumar Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 116
Penal Code, 1860 (IPC) — Section 306, 323
High Courts02 Jul 2002Dismissed
Dwarka Prasad Rai Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 471
Madhya Pradesh Kastha Chiran (Viniyaman) Adhiniyam, 1984 — Section 12, 12(3)