High Courts05 Feb 2003Allowed
Manish Kumar and Another Vs Babu and Others
Madhya Pradesh High Court · (2003) 02 MP CK 0011
Motor Vehicles Act, 1988 — Section 147
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,530 of 2,383
High Courts05 Feb 2003Dismissed
Commissioner of Income Tax Vs Mehrotra Brothers
Madhya Pradesh High Court · (2004) 270 ITR 157
Income Tax Act, 1961 — Section 260A, 263
High Courts05 Feb 2003Dismissed
Rajendra Prasad Shrivastava and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 511
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1)
High Courts04 Feb 2003Allowed
Keshar Singh Vs State of M.P.
Madhya Pradesh High Court · (2003) 02 MP CK 0103
Penal Code, 1860 (IPC) — Section 302, 323
High Courts04 Feb 2003
Jila Sahkari Kendriya Bank Karmachari Avam Adhikari Sangh and others Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 2 MPLJ 184
Constitution of India, 1950 — Article 14, 16
High Courts04 Feb 2003
Balaghat Zila Sahkari Karmchari Sangh, Balaghat and another Vs State of M.P. and another
Madhya Pradesh High Court · (2004) 1 MPLJ 162
Constitution of India, 1950 — Article 14, 16
High Courts04 Feb 2003Dismissed
Madhya Pradesh State Road Trans. Corpn. Vs Madan Kuwar and Others
Madhya Pradesh High Court · (2005) ACJ 1330 : (2003) 4 MPLJ 6
High Courts04 Feb 2003Dismissed
Sachiv, Krishi Upaj Mandi Samiti Vs Aditya Shukla
Madhya Pradesh High Court · (2003) 3 LLJ 555 : (2003) 2 MPHT 398
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts04 Feb 2003Allowed
Meena Devi and Others Vs Laharchand and Others
Madhya Pradesh High Court · (2005) ACJ 379
High Courts03 Feb 2003
Munni Bai Sahu and Others Vs Man Mohan Singh Hora and Others
Madhya Pradesh High Court · (2005) 4 ACC 413
High Courts03 Feb 2003Allowed
Smt. Munni Bai and Others Vs Sardar Man Mohan Singh Hora and Others
Madhya Pradesh High Court · (2005) ACJ 780 : (2003) 3 MPHT 71 : (2003) 4 MPLJ 10
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts03 Feb 2003Allowed
Lalu Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 1992 : (2003) 2 MPHT 345 : (2003) 1 MPLJ 607 : (2003) 1 MPLJ 606
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 132, 137, 138, 146, 147Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 2003Allowed
Neena Bajaj and Others Vs Uttam Lakh and Others
Madhya Pradesh High Court · (2006) 1 ACC 334 : (2005) ACJ 1925
High Courts03 Feb 2003Allowed
Ashok Kumar and Others Vs Arvind Kumar and Others
Madhya Pradesh High Court · (2004) 2 ACC 154 : (2004) ACJ 109 : (2003) 3 MPHT 96
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts03 Feb 2003
Dinesh Vs Rajendra and Others
Madhya Pradesh High Court · (2003) 3 ACC 430
Motor Vehicles Act, 1988 — Section 173
High Courts31 Jan 2003
Girdharilal Kesharwani Vs Naresh Golchha and others
Madhya Pradesh High Court · (2003) 2 MPLJ 454
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts31 Jan 2003Dismissed
National Insurance Co. Ltd. Vs Sugan Bai and Others
Madhya Pradesh High Court · (2003) 2 ACC 349 : (2005) ACJ 1547
High Courts31 Jan 2003
Hargyan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2936 : (2003) 3 MPLJ 171 : (2003) 3 RCR(Criminal) 670
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts31 Jan 2003Allowed
Chanda Devi Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 860 : (2004) ACJ 634
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts31 Jan 2003Allowed
Rachna Choubey Vs Rani Durgawati University, Jabalpur
Madhya Pradesh High Court · (2003) 4 MPLJ 541